High Courts28 Dec 1955Allowed
Mussadi Vs Mt. Chando and Others
High Court Of Himachal Pradesh · AIR 1956 HP 45
Hindu Widows Remarriage Act, 1856 — Section 2
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1955
32 judgments · page 1 of 2
High Courts23 Dec 1955Dismissed
Sada Ram and Another Vs Chhotu Ram
High Court Of Himachal Pradesh · AIR 1957 HP 26
Limitation Act, 1908 — Section 5Workmens Compensation Act, 1923 — Section 30(1)
High Courts12 Dec 1955Allowed
Ganga Ram Vs The State
High Court Of Himachal Pradesh · AIR 1956 HP 43 : (1956) CriLJ 996
Constitution of India, 1950 — Article 19Criminal Procedure Code, 1898 (CrPC) — Section 109, 117
High Courts30 Nov 1955Dismissed
Mela Ram and Others Vs Amar Nath and Others
High Court Of Himachal Pradesh · AIR 1957 HP 39
Evidence Act, 1872 — Section 101, 102, 103, 114
High Courts21 Nov 1955Dismissed
Gajjan Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · AIR 1956 HP 9
Constitution of India, 1950 — Article 226
High Courts12 Nov 1955Allowed
Brijlal and Others Vs Tikhu and Others
High Court Of Himachal Pradesh · AIR 1956 HP 37
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27, 115, 151
High Courts08 Nov 1955Dismissed
Bhandari Vs Shiamu and Another
High Court Of Himachal Pradesh · AIR 1956 HP 16
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts05 Nov 1955Dismissed
Raghunandan Lal Gupta and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · AIR 1956 HP 25
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133, 226Punjab Municipal Act, 1911 — Section 238
High Courts10 Oct 1955Allowed
Prem Chand and Another Vs Lilawati Shanti and Others
High Court Of Himachal Pradesh · AIR 1956 HP 16b
Punjab Laws Act, 1872 — Section 5Succession Act, 1925 — Section 29, 29(2)
High Courts01 Oct 1955
Sanam Ram and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · AIR 1956 HP 20 : (1956) CriLJ 534
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts14 Sept 1955Dismissed
Mohan Singh Vs Deota Ji Bharmol
High Court Of Himachal Pradesh · AIR 1956 HP 22
Evidence Act, 1872 — Section 91, 91
High Courts10 Sept 1955Dismissed
Kahan Chand Vs Gyan Chand
High Court Of Himachal Pradesh · AIR 1956 HP 41
Registration Act, 1908 — Section 17Stamp Act, 1899 — Article 5
High Courts02 Sept 1955Dismissed
R.L. Gupta and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · AIR 1956 HP 7
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 16, 238
High Courts31 Aug 1955
Budhia Vs Dhani Ram and Another
High Court Of Himachal Pradesh · AIR 1956 HP 1
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Aug 1955Dismissed
S.E. Dean Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · AIR 1956 HP 8
Constitution of India, 1950 — Article 132, 311
High Courts25 Aug 1955Dismissed
Hira Vs B.D. Kashyap and Another
High Court Of Himachal Pradesh · AIR 1956 HP 38
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Aug 1955Dismissed
Amarnath and Another Vs Jai Dayal
High Court Of Himachal Pradesh · AIR 1956 HP 63
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(2), Order 21 Rule 2(3), 47
High Courts17 Aug 1955Dismissed
Hari Dass Vs Budhu and Others
High Court Of Himachal Pradesh · AIR 1956 HP 42
Arbitration Act, 1940 — Section 17, 39, 39(1)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Aug 1955
Bijai Ram Kanshi Ram and Another Vs Jai Ram Ganga Ram and Another
High Court Of Himachal Pradesh · AIR 1955 HP 57
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, 34Evidence Act, 1872 — Section 137Interest Act, 1839 — Section 1
High Courts10 Aug 1955Dismissed
Kansi Ram Vs Jai Ram and Others
High Court Of Himachal Pradesh · AIR 1956 HP 4
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Evidence Act, 1872 — Section 114, 137Partnership Act, 1932 — Section 13