High Courts30 Jun 1955Dismissed
Balanand Vs Kamala Nand
High Court Of Himachal Pradesh · AIR 1955 HP 63
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 11
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1955
32 judgments · page 2 of 2
High Courts29 Jun 1955
Kharanta and Another Vs Kirpa and Others
High Court Of Himachal Pradesh · AIR 1955 HP 56
Provincial Small Cause Courts Act, 1887 — Article 35
High Courts23 Jun 1955Dismissed
Vidyadhar and Another Vs Sita Ram and Another
High Court Of Himachal Pradesh · AIR 1956 HP 2 : (1956) CriLJ 45
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 439, 476B
High Courts11 May 1955Dismissed
Shero and Others Vs Chamaru and Others
High Court Of Himachal Pradesh · AIR 1955 HP 46
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 67
High Courts30 Apr 1955
Bhola Shah Narsingh Das Jaini Vs Mohan Lal and Co. and Another
High Court Of Himachal Pradesh · AIR 1955 HP 50
Civil Procedure Code, 1908 (CPC) — Section 15, 96Suits Valuation Act, 1887 — Section 8
High Courts25 Mar 1955Allowed
The State Vs Krishnu Mal
High Court Of Himachal Pradesh · AIR 1955 HP 33
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 27, 115
High Courts23 Mar 1955Allowed
Om Chand and Others Vs Lalman and Others
High Court Of Himachal Pradesh · AIR 1955 HP 35
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 48Limitation Act, 1908 — Article 182
High Courts18 Mar 1955Dismissed
Nazroo and Another Vs Lalman and Another
High Court Of Himachal Pradesh · AIR 1955 HP 44
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 116
High Courts15 Mar 1955
Luharo and Others Vs Lafiya and Others
High Court Of Himachal Pradesh · AIR 1955 HP 61
Court Fees Act, 1870 — Section 7Himachal Pradesh Court Fees (Amendment) Act, 1952 — Article 17
High Courts12 Mar 1955Dismissed
Ganga Ram Vs Mt. Saradhu and Others
High Court Of Himachal Pradesh · AIR 1955 HP 62
Constitution of India, 1950 — Article 133, 133(1)
High Courts12 Jan 1955Allowed
Mehar Singh Vs Baldev Singh
High Court Of Himachal Pradesh · AIR 1955 HP 12
Constitution of India, 1950 — Article 227East Punjab Urban Rent Restriction Act, 1949 — Section 15Limitation Act, 1908 — Section 12, 12(2), 29(2)
High Courts11 Jan 1955Dismissed
Mt. Rup Devi and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · AIR 1955 HP 15 : (1955) CriLJ 679
Criminal Procedure Code, 1898 (CrPC) — Section 164, 236, 32, 367, 510Evidence Act, 1872 — Section 3, 30Penal Code, 1860 (IPC) — Section 107, 201, 302