High Courts31 Dec 1954Allowed
Mt. Basanti Vs Pholo
High Court Of Himachal Pradesh · AIR 1955 HP 37
Evidence Act, 1872 — Section 114, 65
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1954
41 judgments · page 1 of 3
High Courts24 Dec 1954Allowed
Shiv Singh Vs Ramji Das and Others
High Court Of Himachal Pradesh · AIR 1955 HP 54
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Evidence Act, 1872 — Section 91Partnership Act, 1932 — Section 32, 4
High Courts22 Dec 1954Dismissed
Ramesh Chandra and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · AIR 1955 HP 11
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1913 — Section 16Punjab Small Towns Act, 1921 — Section 49
High Courts14 Dec 1954Dismissed
State of Himachal Pradesh Vs Chandan Lal
High Court Of Himachal Pradesh · AIR 1955 HP 26 : (1955) CriLJ 944
Arms Act, 1959 — Section 19Constitution of India, 1950 — Article 239Criminal Procedure Code, 1898 (CrPC) — Section 417, 423
High Courts14 Dec 1954Dismissed
Jai Chand Rai Vs State of Punjab
High Court Of Himachal Pradesh · AIR 1955 HP 9
Constitution of India, 1950 — Article 15(1), 226Punjab University Act, 1947 — Section 31
High Courts04 Dec 1954Allowed
The State Vs Puran Chand
High Court Of Himachal Pradesh · AIR 1955 HP 29 : (1955) CriLJ 947
Criminal Procedure Code, 1898 (CrPC) — Section 342Police Act, 1861 — Section 29Punjab Police Rules, 1934 — Rule 17.1
High Courts27 Nov 1954Dismissed
Moolraj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · AIR 1955 HP 51 : (1955) CriLJ 1585
Criminal Procedure Code, 1898 (CrPC) — Section 105, 96Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4
High Courts24 Nov 1954Dismissed
Laturia and Another Vs Panchku and Others
High Court Of Himachal Pradesh · AIR 1955 HP 49
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, Order 22 Rule 9(2), Order 41 Rule 4
High Courts23 Nov 1954Dismissed
Ramditta Vs Dhani Ram and Others
High Court Of Himachal Pradesh · AIR 1955 HP 23
Specific Relief Act, 1877 — Section 12
High Courts16 Nov 1954Allowed
Aziz Vs Mt. Naro and Others
High Court Of Himachal Pradesh · AIR 1955 HP 32
High Courts09 Nov 1954
Madho Vs Mt. Chanchoo
High Court Of Himachal Pradesh · AIR 1956 HP 40 : (1956) CriLJ 749
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts24 Sept 1954
Mast Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1954 HP 84
Constitution of India, 1950 — Article 19, 226, 31(1)
High Courts20 Sept 1954Dismissed
Ramdayal Chunilal Yadava Vs Lt. Governor and Another
High Court Of Himachal Pradesh · AIR 1954 HP 87
Constitution of India, 1950 — Article 226(1)
High Courts28 Aug 1954Dismissed
Jiwanand and Another Vs Ram Kishan and Another
High Court Of Himachal Pradesh · AIR 1955 HP 1
Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Aug 1954
Shobhanu Vs Kishnu and Others
High Court Of Himachal Pradesh · AIR 1954 HP 86
Criminal Procedure Code, 1898 (CrPC) — Section 369
High Courts20 Aug 1954Dismissed
Mast Ram Vs Basant Ram
High Court Of Himachal Pradesh · AIR 1955 HP 24 : (1955) CriLJ 697
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts16 Aug 1954Allowed
Bansi Lal and Others Vs Mohi Ram and Others
High Court Of Himachal Pradesh · AIR 1955 HP 2
Evidence Act, 1872 — Section 101 , 102, 103
High Courts05 Aug 1954Dismissed
Lagnu and Another Vs Mt. Surmi and Another
High Court Of Himachal Pradesh · AIR 1955 HP 8
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts04 Aug 1954Dismissed
Raghunath and Others Vs Khindu
High Court Of Himachal Pradesh · (1955) CriLJ 265
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 145(8)
High Courts04 Aug 1954Dismissed
Raghunath and others Vs Khindu
High Court Of Himachal Pradesh · AIR 1955 HP 4
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147, 438