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High Court Of Himachal Pradesh judgments, 2025

611 judgments · page 1 of 31

High Courts24 Dec 2025Dismissed

Ram Lal Vs Radha Swami Satsang Beas

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1889

Code Of Civil Procedure, 1908-Section, Order 6 Rule 14, Order 18 Rule 3, Order 29 Rule 1, Order 41 Rule 27(I)(b)
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High Courts24 Dec 2025Allowed

ABC Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1886

Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 3, 12, 12(1), 18, 101, 102Code Of Criminal Procedure, 1973-Section 154, 173(2)Indian Penal Code, 1860-Section 34, 201, 302, 364
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High Courts24 Dec 2025Disposed Of

Akhil Sharma Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1883

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 34, 109, 147, 148, 149, 201, 302, 307, 323, 326, 354, 354B, 440Arms Act, 1959-Section 24
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High Courts23 Dec 2025Dismissed

Yashpal And Others Vs State Of H.P.

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1892

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 482Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 126(2), 309(4), 332(C), 333, 351(2)
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High Courts20 Dec 2025Allowed

Vishal Thakur Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1880

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 29, 37, 42(2)Bharatiya Nyaya Sanhita, 2023-Section 35(3)
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High Courts20 Dec 2025Disposed Of

Aqbal Bhatia Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1879

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 183, 483Bharatiya Nyaya Sanhita, 2023-Section 64(2)(B), 64(2)(F), 65(2), 351(1), 351(2)
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