High Courts02 Jan 2025Dismissed
M/s Deluxe Enterprises Vs Income Tax Officer
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1686
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2025
611 judgments · page 31 of 31
High Courts02 Jan 2025Dismissed
Sai Infotech Tutu & Another Vs Idyll Institute of Computer Education Pvt Ltd
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1685
Code of Criminal Procedure, 1973 - Section 159, 173, 173(8), 200, 204, 204(1A), 204(2), 300, 300(1), 465Indian Penal Code, 1860 - Section 34, 211, 350, 452, 503, 504, 511
High Courts02 Jan 2025Dismissed
Arjun Kalia & Anr Vs Ankur Kalia
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1673
Constitution of India, 1950 - Article 32, 226Code of Criminal Procedure, 1973 - Section 154, 173(2). 313, 378Indian Penal Code, 1860 - Section 207, 279, 304A, 337
High Courts02 Jan 2025Disposed Of
Pradeep Thakur & Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1672
Constitution of India, 1950 - Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 37
High Courts02 Jan 2025Dismissed
Shehzad Ali Shah Vs State Of H.P.
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1671
Constitution of India, 1950 - Article 136Code of Criminal Procedure, 1973 - Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 50
High Courts02 Jan 2025Allowed
Rajeev Rajput Vs Central University Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1670
Arbitration and Conciliation Act, 1996 - Section 11, 29A, 29A(1), 29A(3), 29A(4), 29A(5), 29A(6), 29A(7), 29A(8), 29A(9)National Highways Act, 1956 - Section 3, 3(A), 3G(a)
High Courts01 Jan 2025Disposed Of
Santosh Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1669
High Courts01 Jan 2025Disposed Of
Romila Devi And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1668
High Courts01 Jan 2025Disposed Of
Puneet Mahajan Vs State Of H.P.
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1665
High Courts01 Jan 2025Allowed
Vijay Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1667
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure Act, 1973 - Section 154Indian Penal Code, 1860 - Section 147, 149, 302, 307
High Courts01 Jan 2025Disposed Of
Chandravati Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1666
Constitution of India, 1950 - Article 226, 329Securitisation and Reconstruction Assets of Financial and Enforcement of Security Interest Act, 2002 - Section 2(1)(m)(iv), 13, 13(2), 13(4), 14, 17Companies Act, 1956 - Section 4A