High Courts08 Jan 2025Disposed Of
Bhupender Vs Himachal Pradesh Rajya Chayan Ayog, Hamirpur
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1698
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2025
611 judgments · page 30 of 31
High Courts07 Jan 2025Dismissed
Vijay Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1697
Constitution of India, 1950 - Article 227Code of Civil Procedure Act, 1908 - Order 17 Rule 3, Order 26 Rule 9Punjab Land Revenue Act, 1887 - Section 101(1)
High Courts07 Jan 2025Disposed Of
Shyama Devi Vs H.P. State Electricity Board Ltd. & Anr
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1696
High Courts07 Jan 2025Allowed
Pabnesh Kumar Thakur & Others Vs Ashok Kumar & Others
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1695
Prevention of Corruption Act, 1988 - Section 7, 13(1)(d), 13(2)
High Courts06 Jan 2025Allowed
Kamaljeet Kaur Sidhu Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1691
Constitution of India, 1950 - Article 309Code of Criminal Procedure, 1973 - Section 193, 202Negotiable Instruments Act, 1881 - Section 138, 141, 142
High Courts06 Jan 2025Allowed
Harbans Lal And Others Vs Babita Rani
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1690
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 243, 243(2), 482Negotiable Instruments Act, 1881 - Section 18, 20, 49, 86, 87, 118, 125, 138, 139
High Courts06 Jan 2025Dismissed
Chamaru Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1688
Constitution of India, 1950 - Article 227Code of Civil Procedure Act, 1908 - Order 6 Rule 17
High Courts06 Jan 2025Allowed
Vikram Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1687
Code of Criminal Procedure, 1973 - Section 313, 397Indian Penal Code, 1860 - Section 34, 201, 279, 323, 506Motor Vehicles Act, 1988 - Section 187
High Courts06 Jan 2025Allowed
Desh Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1694
Code of Civil Procedure Act, 1908 - Order 2 Rule 2
High Courts04 Jan 2025Dismissed
Jai Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1679
Code of Criminal Procedure, 1973 - Section 174, 313, 378Indian Penal Code, 1860 - Section 34, 323, 324, 506
High Courts04 Jan 2025Disposed Of
Pawan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1680
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 94, 348Code of Criminal Procedure, 1973 - Section 91, 311, 397(2)Indian Penal Code, 1860 - Section 342, 420, 465, 468, 471, 506
High Courts04 Jan 2025Partly Allowed
Devi Dayal Vs Dr. Y.S. Parmar University Of Horticulture And Forestry And Another
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1681
Code of Civil Procedure Act, 1908 - Order 41 Rules 2, Order 41 Rule 3(3), Order 41 Rule 27, Order 41 Rule 27(1)(a)Indian Penal Code, 1860 - Section 279, 304A, 337Motor Vehicles Act, 1988 - Section 166
High Courts03 Jan 2025Allowed
State Of Himachal Pradesh Vs Sazad Deen
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1684
Code of Criminal Procedure, 1973 - Section 125, 154, 313, 437AIndian Penal Code, 1860 - Section 34, 107, 114, 306, 309, 323, 498A, 506(2)Criminal Justice Act, 1967 - Section 8
High Courts03 Jan 2025Dismissed
Surat Ram Vs Sudama Ram (decease through Lrs) And Ors
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1683
Code of Criminal Procedure, 1973 - Section 313, 397Indian Penal Code, 1860 - Section 279, 304A, 337, 338Probation of Offenders Act, 1958 - Section 4
High Courts03 Jan 2025Dismissed
Bainsu (since deceased) through LRs Vs Budhia And Anr
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1682
Constitution of India, 1950 - Article 14, 16, 16(1)
High Courts03 Jan 2025Disposed Of
Govind Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1678
Code of Civil Procedure Act, 1908 - Section 151, Order 22 Rule 4, Order 22 Rule 5Himachal Pradesh Urban Rent Control Act, 1987 - Section 2(j)Evidence Act, 1872 - Section 17, 18, 58
High Courts03 Jan 2025Dismissed
Satish Kumar Vs State Of Himachal Pradesh And Anr
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1677
Constitution of India, 1950 - Article 14, 16, 16(2)
High Courts03 Jan 2025Disposed Of
State Of Himachal Pradesh Vs Varinder Soran
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1675
Constitution of India, 1950 - Article 14Contract Act, 1872 - Section 23
High Courts03 Jan 2025Dismissed
Dalip Bajaj Vs Rajni Bajaj
High Court Of Himachal Pradesh · (2025) 01 SHI CK 1674
Code of Criminal Procedure, 1973 - Section 161, 161(1), 162, 164, 313Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 15, 52, 55Evidence Act, 1872 - Section 145
High Courts03 Jan 2025Disposed Of
Ashok Kumar Vs State Of H.P.& Anr
High Court Of Himachal Pradesh · (2025) 01 SHI CK 0123