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High Court Of Himachal Pradesh judgments, 2025

611 judgments · page 28 of 31

High Courts19 Mar 2025Disposed Of

Shiv Nand Vs Leela Devi & Others

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1182

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 481Code of Criminal Procedure, 1973 - Section 313, 397, 437AIndian Penal Code, 1860 - Section 120B, 429
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High Courts18 Mar 2025Disposed Of

Bhupinder Singh Mehta And Ors Vs State Of Himachal Pradesh And Ors

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1189

Code of Civil Procedure Act, 1908 - Order 5 Rule 17Code of Criminal Procedure, 1973 - Section 2, 64, 68, 82, 125, 126(2), 127, 145(4), 146, 397, 397(1), 397(2), 397(3), 401, 482, 483Indian Penal Code, 1860 - Section 323, 406, 452, 498A, 500
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High Courts10 Mar 2025Dismissed

Parkash Chand Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1168

Constitution of India, 1950 - Article 227Code of Civil Procedure Act, 1908 - Order 6 Rule 17
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High Courts10 Mar 2025Disposed Of

United India Insurance Co. Ltd Vs Poonam & Others

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1166

Code of Criminal Procedure Act, 1973 - Section 226, 231, 313Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b)(ii)(C), 42, 42(1), 43, 50, 52A, 52A(3), 52A(4)Customs Act, 1962 - Section 110(1B)
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High Courts10 Mar 20252023 - Section 483#Indian Penal Code

Nirat Singh Vs Sita Devi And Others

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1165

Code of Criminal Procedure Act, 1973 - Section 174, 313, 437AIndian Penal Code, 1860 - Section 34, 107, 306, 323, 498A, 506(2)Evidence Act, 1872 - Section 32, 113A, 113B
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