High Courts26 Mar 2025Dismissed
Baljinder Singh Vs Bhagat Ram
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1193
Himachal Pradesh Land Revenue Act, 1954 - Section 14, 17, 45, 123, 135
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2025
611 judgments · page 27 of 31
High Courts26 Mar 2025Allowed
Sad Mohammad Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1192
Code of Criminal Procedure, 1973 - Section 375, 377, 397Indian Penal Code, 1860 - Section 34, 323, 325, 341, 504, 506Probation of Offender Act, 1958 - Section 4
High Courts25 Mar 2025Dismissed
M/s Symbiosis Pharmaceuticals Pvt. Ltd. And Ors Vs Union Of India
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1194
Code of Civil Procedure Act, 1908 - Order 23 Rule 3
High Courts24 Mar 2025Dismissed
Rohit Mahajan & Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1199
Constitution of India, 1950 - Article 14, 226Contract Act, 1872 - Section 5
High Courts24 Mar 2025Dismissed
Vineet Sood Vs Poonam Sood
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1198
Constitution of India, 1950 - Article 243U
High Courts24 Mar 2025Disposed Of
Arvind Kumar Arora And Others Vs Smt. Suman Lata Gupta
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1197
Code of Civil Procedure Act, 1908 - Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(3)(b), Order 23 Rule 2
High Courts24 Mar 2025Disposed Of
Ajay Singh Thakur Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1196
Code of Civil Procedure Act, 1908 - Order 6 Rule 17, Order 41 Rule 27Motor Vehicles Act, 1988 - Section 166
High Courts24 Mar 2025Dismissed
Satish Sood, through LR Smt. Bandana Sood Vs Smt. Umesh Sood
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1195
Code of Criminal Procedure, 1973 - Section 437(3), 439(1)(a)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 20(b), 21, 29, 35, 37, 54
High Courts24 Mar 2025Disposed Of
Dr. Richa Sharma Vs Dr. M.K. Sexena
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1173
Constitution of India, 1950 - Article 16, 32, 226Limitation Act, 1963 - Section 17
High Courts24 Mar 2025Disposed Of
Sewa Singh & Ors Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1172
High Courts22 Mar 2025Dismissed
Tulsi Ram (deceased) through his LRs Vs H.P.P.W.D. Through its Secretary & Anr
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1201
Central Goods And Services Tax Act 2017 - Section 65, 73, 73(1), 74, 74(1)Himachal Pradesh Goods and Services Tax Act, 2017 - Section 16, 50, 74
High Courts22 Mar 2025Dismissed
State Of H.P. & Others Vs M/s Indorama India Pvt. Ltd. & Another
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1174
Constitution of India, 1950 - Article 226Code of Civil Procedure, 1908 - Section 11, 141
High Courts21 Mar 2025Dismissed
M/s Unital Formulation And Another Vs Union Of India
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1176
High Courts21 Mar 2025Disposed Of
Sita Ram Vs Chaman Lal
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1175
High Courts21 Mar 2025Disposed Of
Harpreet Singh and others Vs Kavita Chaudhary
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1170
High Courts20 Mar 2025Allowed
Smt. Santosh Kumari Vs H.P. State Electricity Boards Ltd. & Others
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1181
High Courts20 Mar 2025Disposed Of
Sandeep Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1180
Constitution of India, 1950 - Article 12, 14, 16(1)
High Courts20 Mar 2025Allowed
Bhima Ram Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1179
Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 481Code of Criminal Procedure Act, 1973 - Section 164, 313, 437A
High Courts20 Mar 2025Disposed Of
Pawan Kumar Vs State Of H.P. Through Drugs Inspector Sirmour, H.P
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1178
Constitution of India, 1950 - Article 21Code of Criminal Procedure Act, 1973 - Section 161, 439Bharatiya Nagarik Suraksha Sanhita - Section 179, 483
High Courts20 Mar 2025Disposed Of
Asha Chauhan Vs Amit Kashyap & Anr
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1177
Workmen Compensation Act 1923 - Section 22Income Tax Act, 1961 - Section 194A, 194(A)(ix)