High Courts28 Apr 2025Dismissed

Bodh Raj Vs Veer Sen

High Court Of Himachal Pradesh · (2025) 04 SHI CK 1133

Constitution of India, 1950 - Article 226Central Goods And Services Tax Act, 2017 - Section 74, 74(1), 107Integrated Goods And Services Tax Act, 2017 - Section 20
High Courts25 Apr 2025Allowed

Anshul Rana Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 04 SHI CK 1122

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 177, 181(4), 397, 397(1), 397(2), 397(3), 401, 482, 483Indian Penal Code, 1860 - Section 120B, 323, 406, 420, 452, 467, 468, 471, 498A
High Courts24 Apr 2025Dismissed

Rakesh Sharma And Anr Vs State Of Himachal Pradesh & Ors

High Court Of Himachal Pradesh · (2025) 04 SHI CK 1121

Code of Civil Procedure Act, 1908 - Section 115, Order 14 Rule 2, Order 41 Rule 22, Order 41 Rule 22(1)Himachal Pradesh Urban Rent Control Act, 1987 - Section 2(d), 24(5)Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 20
High Courts23 Apr 2025Disposed Of

Alka Kainthla Vs State of H.P. &Ors

High Court Of Himachal Pradesh · (2025) 04 SHI CK 1132

Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita 2023 - Section 483Code of Criminal Procedure, 1973 - Section 154, 161
High Courts23 Apr 2025Disposed Of

Jungsher Vs Anita Devi

High Court Of Himachal Pradesh · (2025) 04 SHI CK 1125

Motor Vehicles Act, 1988 - Section 147, 147(1)(b)(i), 166
High Courts22 Apr 2025Dismissed

Dharam Prakash Bhardwaj Vs Baba Jang Bahadur

High Court Of Himachal Pradesh · (2025) 04 SHI CK 1130

Constitution of India, 1950 - Article 226, 227Code of Civil Procedure, 1908 - Section 104(1)(i), Order 1 Rule 10, Order 43 Rule 1(r)Consumer Protection Act, 2019 - Section 41
High Courts22 Apr 2025Dismissed

Roshan Lal Bhardwaj Vs Ashok Sud & Another

High Court Of Himachal Pradesh · (2025) 04 SHI CK 1128

Workmen Compensation Act, 1923 - Section 2(d), 2(1)(dd), 2(dd)(ii), 10Mahatma Gandhi National Rural Employment Guarantee Act, 2005 - Section