High Courts10 Apr 2025Dismissed
Dharam Singh & Others Vs Lekh Ram
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1116
Code of Criminal Procedure, 1973 - Section 313, 378Negotiable Instruments Act, 1881 - Section 118, 118(b), 138, 139
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2025
611 judgments · page 26 of 31
High Courts10 Apr 2025Dismissed
United India Insurance Co. Ltd Vs Ram Lal& Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1115
Constitution of India, 1950 - Article 12Code of Civil Procedure Act, 1908 - Section 114, Order 47 Rule 1Himachal Pradesh Land Revenue Act, 1954 - Section 163
High Courts08 Apr 2025Dismissed
Sonia Chauhan & Others Vs State Of HP & Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1112
Constitution of India, 1950 - Article 105(3), 194(3), 226Code of Criminal Procedure, 1973 - Section 155(2), 156(1), 482Indian Penal Code, 1860 - Section 120B, 171C, 171E
High Courts08 Apr 2025Allowed
M/s Hemkunt Iron & Steel Pvt. Ltd Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1111
Code of Civil Procedure Act, 1908 - Order 39 Rule 1, Order 39 Rule 2
High Courts08 Apr 2025Dismissed
Vinoj Kumar Sharma & Another Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1110
Code of Civil Procedure Act, 1908 - Order 41 Rule 27Registration Act, 1908 - Section 40, 41, 72, 77
High Courts07 Apr 2025Disposed Of
New India Assurance Co. Ltd.Vs Lekhika and Ors
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1114
Code of Criminal Procedure, 1973 - Section 125, 154(1), 156(3)Indian Penal Code, 1860 - Section 498AProtection of Women from Domestic Violence Act (DV Act) 2005 - Section 2(k), 2(o), 12, 15, 18, 19, 20, 20(4), 21, 22, 23, 31, 37
High Courts07 Apr 2025Disposed Of
Kulwant Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1113
Code of Criminal Procedure, 1973 - Section 161, 162, 437(3), 439(1)(a)Bhartiya Nayaya Sanhita, 2023 - Section 111, 111(1), 111(1)(i)Narcotic Drugs and Psychotropic Substances (NDPS) Act, 1985 - Section 21, 29, 37, 67
High Courts03 Apr 2025Disposed Of
Shalughat Bisthapit Kalyan Samiti Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1107
Motor Vehicle Act, 1988 - Section 163A, 163A(3)
High Courts03 Apr 2025Dismissed
Baljit Singh Vs State Of H.P.
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1100
High Courts02 Apr 2025Disposed Of
Ravinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1103
Constitution of India, 1950 - Article 136, 226, 227Himachal Pradesh Tenancy and Land Reforms Act, 1972 - Section 118, 118(2)(h)Himachal Pradesh Tenancy and Land Reforms Rules, 1975 - Rule 38A, 38A(2)(a), 38A(3)
High Courts02 Apr 2025Disposed Of
Rameshwar Dass Vs Sunder Dev & Ors
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1102
Code of Criminal Procedure, 1973 - Section 397Benami Transaction Prohibition Act 1988 - Section 3, 4Trusts Act, 1882 - Section 84
High Courts02 Apr 2025Allowed
Sh. Ramji Dass & Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1101
Code of Civil Procedure Act, 1908 - Order 6 Rule 17
High Courts01 Apr 2025Dismissed
Jai Singh And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1109
Code of Criminal Procedure, 1973 - Section 227, 228, 239, 397(2), 482Indian Penal Code, 1860 - Section 147, 149, 323, 342, 447, 504
High Courts01 Apr 2025Allowed
Managing Director, H.P. Financial Corporation, Shimla Vs Anil Kumar And Another
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1108
High Courts01 Apr 2025Partly Allowed
Pushpa Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1106
Motor Vehicle Act, 1988 - Section 166
High Courts01 Apr 2025Disposed Of
Sunita Devi Vs Satish Kumar And Anr
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1105
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 304, 304II, 323, 325
High Courts01 Apr 2025Dismissed
New India Assurance Company Ltd Vs Khursheda Begum and Ors
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1104
Constitution of India, 1950 - Article 14, 19(1)(g)
High Courts28 Mar 2025Dismissed
Abhishek alias Mittu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1200
State Financial Corporation Act, 1951 - Section 29Industrial Disputes Act, 1947 - Section 25F, 25H
High Courts27 Mar 2025Allowed
Ranjeet Singh And Anr Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1191
Constitution of India, 1950 - Article 21Bharatiya Nayarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 154
High Courts27 Mar 2025Dismissed
Daleep Singh Kaith Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2025) 03 SHI CK 1190
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 155(2), 156(1), 227, 482