High Court Of Himachal Pradesh Judgments 1961

High Courts19 Dec 1961

Kapur Chand Vs Inspector-General of Police and Another

High Court Of Himachal Pradesh · AIR 1962 HP 35

Constitution of India, 1950 — Article 226, 311(2)Penal Code, 1860 (IPC) — Section 302Punjab Police Rules, 1934 — Rule 13.18, 16.4

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High Courts03 Nov 1961

Municipal Committee Vs Ram Lal and Another

High Court Of Himachal Pradesh · (1962) CriLJ 150

Prevention of Food Adulteration Act, 1954 — Section 16

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High Courts23 Oct 1961Dismissed

Tula and Others Vs Sadh and Others

High Court Of Himachal Pradesh · AIR 1962 HP 28

Constitution of India, 1950 — Article 13(1), 19, 19(1), 19(5)Evidence Act, 1872 — Section 13, 18, 3, 42

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High Courts14 Aug 1961

Parmatma Ram and Others Vs Siri Chand and Others

High Court Of Himachal Pradesh · AIR 1962 HP 19

Constitution of India, 1950 — Article 226Municipal Election Rules, 1957 — Rule 3, 55, 6, 7, 9Punjab Municipal Act, 1911 — Section 240, 258

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High Courts01 Aug 1961Partly Allowed

Shri Amar Chand Butail and Another Vs The Union of India (UOI) and Others

High Court Of Himachal Pradesh · AIR 1962 HP 43

Civil Procedure Code, 1908 (CPC) — Section 11, 34Contract Act, 1872 — Section 201, 202, 203, 204, 69

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High Courts11 Jul 1961Dismissed

Rajkumar Rajindra Singh Vs H.P. Administration and Another

High Court Of Himachal Pradesh · AIR 1964 HP 19

Civil Procedure Code, 1908 (CPC) — Section 79Constitution of India, 1950 — Article 226, 239(1)Evidence Act, 1872 — Section 115

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High Courts04 Jul 1961

Sant and Another Vs The Union of India (UOI)

High Court Of Himachal Pradesh · AIR 1962 HP 1

Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 441, 447

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High Courts30 Jun 1961Dismissed

Kapuru and Another Vs Gulaba

High Court Of Himachal Pradesh · AIR 1962 HP 5

Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(4), 145(9), 540

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High Courts22 Jun 1961Dismissed

Siri Ram and Another Vs Niranjan Singh and Others

High Court Of Himachal Pradesh · AIR 1962 HP 52

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 191Himachal Pradesh Municipal Election Rules, 1957 — Rule 7

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High Courts30 May 1961Allowed

Shri Aridaman Nath Vs The Union of India (UOI) and Another

High Court Of Himachal Pradesh · AIR 1962 HP 41

Constitution of India, 1950 — Article 311

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High Courts27 May 1961

Union of India (UOI) Vs Wazir Chand and Another

High Court Of Himachal Pradesh · AIR 1962 HP 24

Arbitration Act, 1940 — Section 20 , 20(1), 37(3)Limitation Act, 1908 — Article 181

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High Courts20 May 1961Dismissed

Devi Singh Vs Tara Chand

High Court Of Himachal Pradesh · AIR 1962 HP 8

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98, 47

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High Courts10 May 1961Dismissed

Dittu Ram Vs Amar Chand

High Court Of Himachal Pradesh · AIR 1961 HP 46

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 7, Order 8 Rule 9

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High Courts06 May 1961

Govardhan Vs Union of India (UOI)

High Court Of Himachal Pradesh · (1961) CriLJ 475

Penal Code, 1860 (IPC) — Section 84

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High Courts04 May 1961Dismissed

Smt. Gaurju Vs Tara Chand

High Court Of Himachal Pradesh · AIR 1962 HP 4

Transfer of Property Act, 1882 — Section 126

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High Courts04 May 1961Dismissed

Bipal Lal Vs Dass

High Court Of Himachal Pradesh · AIR 1962 HP 14

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 28, 42

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High Courts27 Apr 1961Dismissed

Jai Singh Vs Mangtoo and Others

High Court Of Himachal Pradesh · AIR 1962 HP 10

Arbitration Act, 1940 — Section 14, 2, 31Evidence Act, 1872 — Section 115

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High Courts24 Apr 1961Dismissed

Ata Mohammad Vs Ghera and Another

High Court Of Himachal Pradesh · AIR 1962 HP 17

Provincial Small Cause Courts Act, 1887 — Article 35, 23, 25

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High Courts24 Mar 1961Dismissed

Balu Ram Vs Dhangal Ram

High Court Of Himachal Pradesh · AIR 1961 HP 44

Stamp Act, 1899 — Section 35, 36, 61

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High Courts20 Mar 1961Allowed

Chandu Ram and Another Vs Kalyan Chand and Others

High Court Of Himachal Pradesh · AIR 1961 HP 38

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 32 Rule 7

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High Court Of Himachal Pradesh judgments, 1961