High Courts16 Mar 1961Dismissed
Collector of Bilaspur Vs Santu and Others
High Court Of Himachal Pradesh · AIR 1962 HP 16
Limitation Act, 1908 — Section 5
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1961
26 judgments · page 2 of 2
High Courts13 Mar 1961Partly Allowed
Collector Vs Smt. Janki Devi
High Court Of Himachal Pradesh · AIR 1961 HP 42
Land Acquisition Act, 1894 — Section 23(1)
High Courts08 Mar 1961Partly Allowed
The Collector Vs Smt. Ram Devi
High Court Of Himachal Pradesh · AIR 1961 HP 40
Land Acquisition Act, 1894 — Section 15, 18, 20, 3
High Courts04 Feb 1961Dismissed
Mohindar Singh and Another Vs Balak Ram and Another
High Court Of Himachal Pradesh · AIR 1963 HP 28
Constitution of India, 1950 — Article 19, 31, 31A, 31A(1)Himachal Pradesh Tenants (Rights and Restoration) Act, 1952 — Section 3, 6E
High Courts13 Jan 1961Allowed
District Co-operative Federation Ltd. Vs Khub Chand
High Court Of Himachal Pradesh · AIR 1961 HP 35
Arbitration Act, 1940 — Section 14, 20, 8
High Courts09 Jan 1961Allowed
Smt. Vijey Kumari Thakur Vs H.P. Administration and Others
High Court Of Himachal Pradesh · AIR 1961 HP 32
Evidence Act, 1872 — Section 115Forest Act, 1927 — Section 41, 42Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 2