High Courts31 Dec 2013Disposed Off
Deepak Boot House and Another Vs Dr. Piyare Lal Sood
High Court Of Himachal Pradesh · (2014) 1 RCR(Rent) 579 : (2014) 1 ShimLC 47
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2013
745 judgments · page 1 of 38
High Courts31 Dec 2013Disposed Off
Sunil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 317
High Courts31 Dec 2013Disposed Off
Ram Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 1 ShimLC 34
High Courts31 Dec 2013Allowed
Yantan Dolma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 311
High Courts30 Dec 2013Disposed Off
Tikkam Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 301
High Courts26 Dec 2013
Sanjeev Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0040
High Courts26 Dec 2013Dismissed
National Insurance Company Limited Vs Smt. Manju Sharma and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0039
High Courts26 Dec 2013Dismissed
Rajesh Kumar and Others Vs State of H.P
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0010
High Courts24 Dec 2013Dismissed
Shri Ramesh Chand Vs Shri Ishwar Dass Dhiman and Others
High Court Of Himachal Pradesh · (2014) 1 ShimLC 68
High Courts24 Dec 2013Disposed Off
Joginder Singh Vs State of H.P and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0035
High Courts24 Dec 2013Disposed Off
Om Parkash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 302
High Courts23 Dec 2013Allowed
Sanjay Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0020
High Courts23 Dec 2013Dismissed
State of Himachal Pradesh Vs Subhash Chand
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0008
High Courts23 Dec 2013Disposed Off
National Insurance Company Ltd. Vs Parwati and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0007
High Courts23 Dec 2013Disposed Off
Parkash Chand Vs Central Bureau of Investigation
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0006
High Courts20 Dec 2013
Dalip Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) LabIC 405
High Courts20 Dec 2013Disposed Off
Bindu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 104
High Courts20 Dec 2013Dismissed
New India Assurance Company Limited Vs Kamal Kant Ashu and Others Kamal Kant Ashu Vs Ashok Mehta and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0009
High Courts20 Dec 2013Disposed Off
Oriental Insurance Co. Vs Renu Devi and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0005
High Courts20 Dec 2013Dismissed
Akhtar Beg Vs Ashwani Kumar and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0004