High Courts20 Dec 2013Disposed Off
Oriental Insurance Company Limited Vs Smt. Rumila Devi and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0003
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2013
745 judgments · page 2 of 38
High Courts20 Dec 2013Dismissed
Shri Madan Lal Vs National Insurance Company and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0002
High Courts20 Dec 2013Disposed Off
Smt. Premwati and Others Vs Shri Manoj Sharma and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0001
High Courts19 Dec 2013Dismissed
State of H.P. Vs Bhupinder Singh alias Vicky and Another
High Court Of Himachal Pradesh · (2014) CriLJ 970 : (2014) 1 ShimLC 203
High Courts17 Dec 2013Disposed Off
Sunny Kashyap Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0044
High Courts17 Dec 2013Disposed Off
Sh. Dinesh Verma Vs State of H.P. and Other
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0043
High Courts17 Dec 2013Disposed Off
Court on its own Motion Vs The Principal Secretary (Education) to Government of H.P. and Others
High Court Of Himachal Pradesh · (2014) LabIC 685
High Courts16 Dec 2013Dismissed
State of H.P. Vs Ram Murti
High Court Of Himachal Pradesh · (2014) 1 ShimLC 35
High Courts16 Dec 2013Disposed Off
Joginder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0026
High Courts16 Dec 2013Disposed Off
Mukesh Dhanaik Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0025
High Courts16 Dec 2013Disposed Off
Sh. Manoj Kumar Vs Sh. Satish Chand and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0024
High Courts16 Dec 2013Disposed Off
Darshan Lal Vs Khadi and Village Industries Commission and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0023
High Courts13 Dec 2013Allowed
Pardeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 306
High Courts13 Dec 2013Disposed Off
Ravinder Datyal Vs Tirath Ram
High Court Of Himachal Pradesh · (2014) 1 ShimLC 217
High Courts11 Dec 2013
Lal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) CriLJ 727 : (2014) 2 RCR(Criminal) 698 : (2014) 1 ShimLC 23
High Courts09 Dec 2013Allowed
Avinash Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) LabIC 876
High Courts06 Dec 2013
Shri Gangu Ram Musafir Vs Shri Suresh Kashyap and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0029
High Courts06 Dec 2013Disposed Off
M/s. Shiwalik Co-operative House Building Society Ltd. Vs Raj Kumar and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0028
High Courts05 Dec 2013Allowed
Vishal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0041
High Courts05 Dec 2013Disposed Off
Prema Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 313