High Courts22 Nov 2013Disposed Off
Amar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0025
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2013
745 judgments · page 4 of 38
High Courts22 Nov 2013Disposed Off
Sumit Kumar Vs Himachal Pradesh Subordinate Service Selection Board
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0024
High Courts22 Nov 2013Disposed Off
Dabe Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 331
High Courts22 Nov 2013Disposed Off
Suresh Kumar and Others Vs Devinder Singh Ranout and Others Pradeep Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0022
High Courts22 Nov 2013Dismissed
Jiwan Singh and Others Vs Rajinder Sharma and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0021
High Courts22 Nov 2013Disposed Off
Rajesh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2014) LabIC 155
High Courts21 Nov 2013
Nitin Vs H.P. University
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0051
High Courts21 Nov 2013Disposed Off
Rafiq Ahmad Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0015
High Courts20 Nov 2013Dismissed
Tripta Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2014 HP 20
High Courts20 Nov 2013
State of H.P. and Others Vs Prem Prakash Khatri Prem Nath Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0047
High Courts20 Nov 2013Disposed Off
Om Prakash Vs Sate of H.P. and Another
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0020
High Courts20 Nov 2013Disposed Off
Hem Lata Vs Divisional Commissioner, Mandi and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0019
High Courts20 Nov 2013Disposed Off
Rajinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0018
High Courts20 Nov 2013Disposed Off
Daulat Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0017
High Courts20 Nov 2013Dismissed
Rakesh Kumar Alias Raka Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 38
High Courts20 Nov 2013Dismissed
State of Himachal Pradesh Vs Sita Ram
High Court Of Himachal Pradesh · (2014) CriLJ 2390 : (2014) 3 RCR(Criminal) 728
High Courts20 Nov 2013Dismissed
State of Himachal Pradesh Vs Ram Krishan
High Court Of Himachal Pradesh · (2014) 1 ShimLC 93
High Courts18 Nov 2013Dismissed
State of Himachal Pradesh Vs Ashok Kumar Sondhi
High Court Of Himachal Pradesh · (2014) 1 ShimLC 265
High Courts13 Nov 2013Disposed Off
Lok Raj Saini Vs M/s. Chinnamman Marketer Private Ltd.
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0035
High Courts13 Nov 2013Dismissed
Verdant Energy Private Ltd. and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · AIR 2014 HP 6 : (2014) 2 BC 557