High Courts01 Jan 2013
State of Himachal Pradesh Vs Kalyan Chand, Ravi Kumar and Smt. Shakuntla Devi alias Kumaro Devi
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0034
Penal Code, 1860 (IPC) — Section 306, 34, 498A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2013
745 judgments · page 38 of 38
High Courts01 Jan 2013Allowed
The State of H.P. Vs Sh. Khem Raj Sharma
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0027
High Courts01 Jan 2013
Surender Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0015
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(A), 50
High Courts01 Jan 2013Dismissed
State of Himachal Pradesh Vs Simranjit alias Sunny and Prince Kumar alias Prince
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts01 Jan 2013
Khatri Ram and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 4 LLN 635 : (2013) 2 ShimLC 817
Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(4)