High Court Of Himachal Pradesh Judgments 2005

High Courts30 Dec 2005Dismissed

Supreme Court Young Lawyers Association and Another Vs Union of India (UOI) and Others

High Court Of Himachal Pradesh · (2006) 1 ShimLC 338

Constitution of India, 1950 — Article 363Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 2(5), 27, 27(1), 27(2)

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High Courts28 Dec 2005

Oriental Insurance Co. Ltd. Vs Mahaswari and Others

High Court Of Himachal Pradesh · (2006) ACJ 2511

Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147, 149(2), 149(7), 168, 168(3)

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High Courts28 Dec 2005Dismissed

State of Himachal Pradesh Vs Kamal Kishore @ Billa

High Court Of Himachal Pradesh · (2006) 3 ShimLC 200

Penal Code, 1860 (IPC) — Section 354

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High Courts26 Dec 2005

Mukesh Thakur Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2006) 1 ShimLC 134

Constitution of India, 1950 — Article 226, 227, 32Himachal Pradesh Judicial Service Rules, 2004 — Rule 5

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High Courts26 Dec 2005

Kotla Cooperative Society Vs Mohinder Arun and Others

High Court Of Himachal Pradesh · (2007) 1 ACC 323 : (2006) ACJ 2426

Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147

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High Courts26 Dec 2005Allowed

Ramesh Kumar and Bhinder Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2006) 3 ShimLC 229 : (2006) 3 ShimLC 228

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts26 Dec 2005Dismissed

Manmohan Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2006) 3 ShimLC 254

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts23 Dec 2005Allowed

United India Insurance Co. Ltd. Vs Shiv Ram and Others

High Court Of Himachal Pradesh · (2007) 1 ACC 244 : (2007) ACJ 32

Motor Vehicles Act, 1988 — Section 173

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High Courts23 Dec 2005Dismissed

State of Himachal Pradesh Vs Bimla Devi alias Bhago Devi

High Court Of Himachal Pradesh · (2006) CriLJ 2050

Criminal Procedure Code, 1973 (CrPC) — Section 181, 313Penal Code, 1860 (IPC) — Section 325

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High Courts23 Dec 2005Allowed

Puran Dutt Vs Himachal Road Transport Corporation

High Court Of Himachal Pradesh · (2007) 2 ACC 770 : (2007) ACJ 74 : (2006) 3 ShimLC 222

Workmens Compensation Act, 1923 — Section 4, 4A

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High Courts20 Dec 2005Dismissed

Lal Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2006) 3 ShimLC 244

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts19 Dec 2005Dismissed

Gopal Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2006) CriLJ 2743

Arms Act, 1959 — Section 27, 27(1)Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27

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High Courts19 Dec 2005

Naresh Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2006) CriLJ 1985 : (2006) 3 RCR(Criminal) 419 : (2006) 1 ShimLC 317

Penal Code, 1860 (IPC) — Section 375, 376, 376(1), 376(2)Registration of Births and Deaths Act, 1969 — Section 12, 17

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High Courts19 Dec 2005Dismissed

Punit Kaur Vs Prem Singh

High Court Of Himachal Pradesh · AIR 2006 HP 65 : (2006) 4 CivCC 75 : (2006) 3 RCR(Civil) 673

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)

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High Courts16 Dec 2005Dismissed

Lal Chand Ram Krishan Vs Rajesh Thakur

High Court Of Himachal Pradesh · AIR 2006 HP 61

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17A, 151Constitution of India, 1950 — Article 227

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High Courts15 Dec 2005Allowed

New India Assurance Company Ltd. Vs Nand Lal and Another

High Court Of Himachal Pradesh · (2006) 2 ACC 466 : (2006) 3 ShimLC 218

Workmens Compensation Act, 1923 — Section 30

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High Courts15 Dec 2005Dismissed

Gulam Ahmed Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2006) CriLJ 2361 : (2006) 3 RCR(Criminal) 618

Penal Code, 1860 (IPC) — Section 376, 511

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High Courts15 Dec 2005Dismissed

Chain Singh Verma Vs Smt. Kavita

High Court Of Himachal Pradesh · (2006) 3 ShimLC 206

Hindu Marriage Act, 1955 — Section 28

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High Courts13 Dec 2005Dismissed

New India Assurance Co. Vs Smt. Kanta Devi and Others

High Court Of Himachal Pradesh · (2006) 1 ShimLC 113

Motor Vehicles Act, 1988 — Section 166

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High Courts09 Dec 2005

Kr. Vijay Singh Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2006) 1 ShimLC 115

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151

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High Court Of Himachal Pradesh judgments, 2005