High Courts21 Nov 2005Dismissed
Devender Singh Vs State Bank of India and Another
High Court Of Himachal Pradesh · (2006) 109 FLR 1114 : (2006) 1 ShimLC 236
Constitution of India, 1950 — Article 10, 14, 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2005
298 judgments · page 3 of 15
High Courts17 Nov 2005
New India Assurance Co. Ltd. Vs Walaiti Ram and Others
High Court Of Himachal Pradesh · (2006) ACJ 2748
Motor Vehicles Act, 1988 — Section 173
High Courts10 Nov 2005
Ishwari Prashad Vs Kuldeep Kumar and Others
High Court Of Himachal Pradesh · (2006) 1 ShimLC 247
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 17, 18, 19, 20, 21
High Courts10 Nov 2005Allowed
Moon Hotel Pvt. Ltd. Vs Smt. Venu Bakshi and Others
High Court Of Himachal Pradesh · (2006) 1 ShimLC 210
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 8, Order 9 Rule 9, 151
High Courts09 Nov 2005Dismissed
Mehar Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2006) 1 ShimLC 177
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10Himachal Pradesh Land Revenue Act, 1954 — Section 163, 171, 171(2)
High Courts08 Nov 2005
Ashok Kumar Vs H.P. State Cooperative Housing Federation Ltd. and Another
High Court Of Himachal Pradesh · (2006) 1 ShimLC 252
Himachal Pradesh Co-operative Societies Act, 1968 — Section 2(12), 3, 3(2), 3(3), 72
High Courts08 Nov 2005Dismissed
Keshav Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 1 ShimLC 180
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Land Revenue Act, 1954 — Section 163Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 10
High Courts03 Nov 2005Allowed
Bimla Devi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2006) 109 FLR 800 : (2006) 1 ShimLC 219
Constitution of India, 1950 — Article 14Pensions Act, 1871 — Section 4, 6
High Courts03 Nov 2005
Himalaya Communications Ltd. Vs Commissioner of Income Tax and Others
High Court Of Himachal Pradesh · (2006) 1 ShimLC 223
Income Tax Act, 1961 — Section 80IB
High Courts27 Oct 2005
Oriental Insurance Co. Ltd. Vs Geeta and Others
High Court Of Himachal Pradesh · (2006) 1 ACC 777 : (2005) 1 ACC 749 : (2006) ACJ 1455 : (2005) 3 ShimLC 247
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Guardians and Wards Act, 1890 — Section 29(2), 31(2), 31(3), 31(4), 4AHindu Minority and Guardianship Act, 1956 — Section 8, 8(1), 8(2)
High Courts24 Oct 2005Allowed
Ram Murti Vs B.K. Chawla
High Court Of Himachal Pradesh · (2006) 1 ShimLC 241
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 100
High Courts24 Oct 2005Allowed
Gram Panchayat Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2005) 3 ShimLC 437
Constitution of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 137, 137(2), 137(3)
High Courts21 Oct 2005Dismissed
Hari Dass Vs Amar Pal and Another
High Court Of Himachal Pradesh · (2005) 3 ShimLC 280
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Oct 2005Dismissed
New India Assurance Co. Ltd. Vs Smt. Kanta Rani and Others
High Court Of Himachal Pradesh · (2007) ACJ 1635 : (2006) 1 ShimLC 257
Motor Vehicles Act, 1988 — Section 173, 2(28)
High Courts29 Sept 2005Dismissed
Hirdu and Another Vs Shiv Ratru and Others
High Court Of Himachal Pradesh · (2005) 3 ShimLC 424
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts28 Sept 2005
United India Insurance Co. Ltd. Vs Gurbax Singh and Others
High Court Of Himachal Pradesh · (2006) 3 ACC 411 : (2007) ACJ 21
Motor Vehicles Act, 1988 — Section 147
High Courts28 Sept 2005
Prem Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2006) CriLJ 1821 : (2006) 3 RCR(Criminal) 400 : (2006) 1 ShimLC 55
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 36B, 41, 42, 55
High Courts28 Sept 2005
Akshit Kumar Vs Balbir Singh and Others
High Court Of Himachal Pradesh · (2006) 3 ACC 40 : (2006) ACJ 2107
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts26 Sept 2005Allowed
Ravinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 186
Industrial Disputes Act, 1947 — Section 33
High Courts23 Sept 2005Dismissed
Secretary, H.P.S.E.B. and Another Vs Richard and Others
High Court Of Himachal Pradesh · (2007) ACJ 341 : AIR 2006 HP 37
Motor Vehicles Act, 1988 — Section 163A, 166, 92A(1), 92B