High Courts27 Dec 2007
Hem Deep Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 334
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2007
355 judgments · page 1 of 18
High Courts27 Dec 2007Allowed
Durga Devi Vs Baini Prasad
High Court Of Himachal Pradesh · (2008) 1 ShimLC 414
Transfer of Property Act, 1882 — Section 51
High Courts27 Dec 2007Allowed
Pradeep Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 339
High Courts24 Dec 2007Dismissed
Oriental Insurance Company Ltd. Vs Mact-I and Others
High Court Of Himachal Pradesh · (2009) ACJ 2366 : (2008) 1 ShimLC 313
Motor Vehicles Act, 1988 — Section 166(1)
High Courts20 Dec 2007Allowed
State of Himachal Pradesh Vs Dr. Sanjay Vikrant
High Court Of Himachal Pradesh · (2008) 1 ShimLC 331
Constitution of India, 1950 — Article 226
High Courts17 Dec 2007Dismissed
Narinder Singh Vs The Financial Commissioner (Appeals) and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 318
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 4
High Courts13 Dec 2007Allowed
Onkar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 1880
Penal Code, 1860 (IPC) — Section 307, 323, 325, 326
High Courts11 Dec 2007
Rajeev Jain Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) 1 ShimLC 327
Prevention of Food Adulteration Act, 1954 — Section 16(1), 17(1)(a)(ii), 17(i)(a)
High Courts07 Dec 2007Dismissed
Amar Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) ACJ 1377 : (2008) 1 ShimLC 323
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Nov 2007
Dharam Dev Vs Mohinder Singh and Others
High Court Of Himachal Pradesh · (2008) ACJ 1190 : (2008) 1 ShimLC 375
Motor Vehicles Act, 1988 — Section 166
High Courts29 Nov 2007
Jawala Stone Crusher Vs Swaran Singh and Others
High Court Of Himachal Pradesh · (2008) 2 LLJ 783 : (2009) 1 SLR 93
Payment of Gratuity Act, 1972 — Section 1(3)(b), 1(3)(c)
High Courts29 Nov 2007
Rahul Bhargava Vs Vinod Kohli and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 385
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118
High Courts29 Nov 2007
Anil Chandel Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 1792 : (2008) 1 ShimLC 370
Forest Act, 1927 — Section 52A, 52B
High Courts28 Nov 2007
Commissioner of Income Tax Vs Jagish Ram Krishan Chand
High Court Of Himachal Pradesh · (2008) 214 CTR 327 : (2008) 304 ITR 45
Income Tax Act, 1961 — Section 144, 146, 80HH, 80J
High Courts27 Nov 2007
Commissioner of Income Tax Vs Hpsidc
High Court Of Himachal Pradesh · (2007) 11 SHI CK 0017
Income Tax Act, 1961 — Section 80J
High Courts27 Nov 2007
Commissioner of Income Tax Vs H.P. Agro Industries
High Court Of Himachal Pradesh · (2008) 214 CTR 183 : (2008) 301 ITR 118
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts27 Nov 2007Dismissed
Provident Fund Inspector Vs Smt. Sudha Sood and Others
High Court Of Himachal Pradesh · (2008) 118 FLR 145
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14A
High Courts22 Nov 2007Allowed
Om Prakash and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2008) 1 ShimLC 379
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 80
High Courts22 Nov 2007Allowed
Gurpal Singh Vs Sarita and Another
High Court Of Himachal Pradesh · (2008) 1 ShimLC 337
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts21 Nov 2007Allowed
H.P. State Electricity Board Vs H.P. Electricity Regulatory Commission and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 236
Electricity Regulatory Commission Act, 1998 — Section 22(1)(a), 45