High Courts15 Mar 2007
Shameem Begum @ Shameem Akhtar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 449
Himachal Pradesh Land Revenue Act, 1954 — Section 14, 163, 163(3) , 163(4), 163(5)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2007
355 judgments · page 17 of 18
High Courts14 Mar 2007Dismissed
National Insurance Co. Ltd. and Another Vs Lehnu Mal Ram Krishan and Others
High Court Of Himachal Pradesh · (2007) ACJ 2118 : AIR 2007 HP 41 : (2007) 1 ShimLC 428
Criminal Procedure Code, 1973 (CrPC) — Section 96
High Courts14 Mar 2007Dismissed
Rajesh Kumar and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 3029 : (2007) 3 ShimLC 415
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 307, 34
High Courts14 Mar 2007
Vijay Kumar Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 515
Himachal Pradesh Liquor Licence Rules, 1986 — Rule 8, 9
High Courts13 Mar 2007Dismissed
Pradeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) 1 ShimLC 395
Penal Code, 1860 (IPC) — Section 342, 376, 506
High Courts08 Mar 2007Allowed
Bhag Singh and Others Vs Surinder Gandhi and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 437
High Courts07 Mar 2007Dismissed
Pune Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 1 ShimLC 360
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts07 Mar 2007Allowed
Gian Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 1 ShimLC 371
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts06 Mar 2007Dismissed
Shiv Chand Vs Manghru and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 389
High Courts06 Mar 2007Allowed
Inderjit Singh and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 407
Himachal Pradesh General Sales Tax Act, 1968 — Section 12A, 18, 31(1)
High Courts05 Mar 2007Dismissed
Timber Merchant Welfare Association Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 424
Himachal Pradesh General Sales Tax Act, 1968 — Section 2, 2(11), 6, 6(6)
High Courts01 Mar 2007Allowed
Rajesh Kumar Vs Deputy Commissioner and Others
High Court Of Himachal Pradesh · AIR 2007 HP 45 : (2007) 1 ShimLC 392
Himachal Pradesh Panchayati Raj Act, 1994 — Section 163
High Courts15 Feb 2007Dismissed
Rajender Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 2383 : (2007) 1 ShimLC 386
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 323, 342, 342
High Courts12 Jan 2007
Vinod Kumar and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 1 ShimLC 365
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts12 Jan 2007Dismissed
Sham Singh Vs Smt. Rano Devi
High Court Of Himachal Pradesh · (2007) 1 ShimLC 218
Evidence Act, 1872 — Section 68
High Courts12 Jan 2007
State of H.P. and Another Vs East India Hotels Limited
High Court Of Himachal Pradesh · (2007) 1 ShimLC 381
Land Acquisition Act, 1894 — Section 18, 4, 54
High Courts11 Jan 2007Dismissed
Raj Kumar alias Raju Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 1916
Penal Code, 1860 (IPC) — Section 376, 452
High Courts11 Jan 2007Allowed
Nidhia Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 2598 : (2007) 1 ShimLC 201
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Jan 2007Dismissed
Satish Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 2244
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts11 Jan 2007Dismissed
Anil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 1 ShimLC 349
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302, 307, 34