High Courts10 Jan 2007Dismissed
Naresh Kumar Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2009) 1 SLR 783
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2007
355 judgments · page 18 of 18
High Courts09 Jan 2007
State of Himachal Pradesh and Others Vs Ram Singh
High Court Of Himachal Pradesh · (2007) 1 ShimLC 224
Constitution of India, 1950 — Article 226, 227, 311(2)
High Courts09 Jan 2007
Santosh Kumar and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 334 : (2009) 2 SLJ 65
Army Rules, 1954 — Rule 4Pension Regulations for Army, 1961 — Regulation 173
High Courts09 Jan 2007
Krishma Educational Centre Vs H.P. Board of School Education and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 377
National Council for Teacher Education Act, 1993 — Section 15, 15(i)
High Courts08 Jan 2007
Arun Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 399 : (2007) 1 ShimLC 193
High Courts08 Jan 2007
Sunita Gupta Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 410
Administrative Tribunals Act, 1986 — Section 19Constitution of India, 1950 — Article 226, 227
High Courts08 Jan 2007Dismissed
Bishan Singh Vs Smt. Swantantar Devi and Others
High Court Of Himachal Pradesh · AIR 2007 HP 50 : (2007) 1 ShimLC 404
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts08 Jan 2007
Sunita Devi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 214 : (2007) 1 ShimLC 113
Evidence Act, 1872 — Section 108
High Courts04 Jan 2007Dismissed
Pawan Kumar Vs H.P. State Industrial Development Corporation and Another
High Court Of Himachal Pradesh · (2007) 3 LLJ 281
High Courts04 Jan 2007Dismissed
H.P.S.I.D.C. Vs Pawan Kumar
High Court Of Himachal Pradesh · (2007) 1 ShimLC 232
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts03 Jan 2007
Rakesh Jolly Vs Bhim Singh and Others
High Court Of Himachal Pradesh · AIR 2007 HP 38 : (2007) 1 ShimLC 402
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts02 Jan 2007
Kauran Devi Vs Amar Nath and Others
High Court Of Himachal Pradesh · AIR 2007 HP 39 : (2007) 1 ShimLC 434
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3A
High Courts02 Jan 2007
Bhag Devi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 415
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 5 Rule 20Hindu Marriage Act, 1955 — Section 11, 5
High Courts01 Jan 2007Allowed
Karam Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) CriLJ 1201 : (2007) 1 ShimLC 418
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts01 Jan 2007Dismissed
Thailu Ram Vs Kataki and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 196
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27