High Courts26 Dec 2003

Naveen Kumar Vs Aswani Kumar and Others

High Court Of Himachal Pradesh · (2004) 1 ShimLC 290

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 415, 420
High Courts04 Dec 2003Dismissed

Sanjeev Kumar Vs Vinod Kumar and Others

High Court Of Himachal Pradesh · (2004) 1 ShimLC 203

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1A, 151Contract Act, 1872 — Section 29Evidence Act, 1872 — Section 44
High Courts02 Dec 2003Dismissed

Malvika Pathania Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2004) 1 ShimLC 1

Constitution of India, 1950 — Article 38, 39, 39A, 42Himachal Pradesh State Commission for Women Act, 1996 — Section 21, 3, 3(2), 4(1), 4(3)Women (Salaries and Allowances and Condition of Service of Chairperson and Members) Rules, 1999 — Rule 4, 4(2), 4(3)