High Courts28 Mar 2003Allowed

Mangat Ram Vs Chura Dutt and Another

High Court Of Himachal Pradesh · AIR 2003 HP 143 : (2003) 3 CivCC 408 : (2003) 2 ShimLC 122

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), Order 26 Rule 9
High Courts18 Mar 2003Allowed

Col. Inder Singh Vs Rangila Ram Rao

High Court Of Himachal Pradesh · (2004) 1 ShimLC 269

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 17 Rule 1, Order 17 Rule 1(1), 151Limitation Act, 1963 — Section 5
High Courts13 Mar 2003Dismissed

A.K. Kachroo Vs State of H.P.

High Court Of Himachal Pradesh · (2003) CriLJ 3510

Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 406, 420
High Courts13 Mar 2003

Soma Devi Vs Guin Devi and Others

High Court Of Himachal Pradesh · AIR 2003 HP 158

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17AEvidence Act, 1872 — Section 73Specific Relief Act, 1963 — Section 34