High Courts03 Jan 2003Dismissed
Indian Bank Vs Deepak Verma and Others
High Court Of Himachal Pradesh · AIR 2003 HP 131 : (2003) 3 CivCC 501
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1963 — Article 134
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2003
222 judgments · page 12 of 12
High Courts01 Jan 2003
Anant Ram Negi Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2003 HP 114
Forest Act, 1927 — Section 52Himachal Pradesh Private Forests Act, 1954 — Section 10, 11, 4Limitation Act, 1963 — Article 80 , 91