High Courts17 Nov 2000Dismissed

Raj Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2001) 1 ShimLC 150

Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 50, 55
High Courts15 Nov 2000Dismissed

State of H.P. Vs Padam Dass

High Court Of Himachal Pradesh · (2001) 1 ShimLC 257

Civil Procedure Code Amendment Act, 1976 — Section 100Himachal Pradesh Ceiling on Land Holdings Act, 1972 — Section 11, 12, 18Himachal Pradesh Land Revenue Act, 1954 — Section 163, 163(3), 171, 171(2), 46
High Courts15 Nov 2000Dismissed

State of Himachal Pradesh Vs Durga Singh and Pinto

High Court Of Himachal Pradesh · (2001) 2 ShimLC 1

Civil Procedure Code, 1908 (CPC) — Section 100, 80Himachal Pradesh Land Revenue (Amendment) Act, 1989 — Section 100Himachal Pradesh Land Revenue Act, 1954 — Section 14, 16, 163, 163(3), 171
High Courts10 Nov 2000Dismissed

Jagjivan Pal Vs Bipin Singh Parmar

High Court Of Himachal Pradesh · (2000) 3 ShimLC 403

Civil Procedure Code, 1908 (CPC) — Section 151, 152(1), 152(2)Conduct of Elections Rules, 1961 — Rule 64, 84(3), 93, 93(2)Evidence Act, 1872 — Section 165