High Courts23 Feb 2000Dismissed
H.R.T.C and Another Vs Smt. Bimla Devi and Others
High Court Of Himachal Pradesh · (2000) 2 ShimLC 190
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2000
176 judgments · page 9 of 9
High Courts23 Feb 2000
Himachal Road TransportCorporation and Another Vs Bimla Devi and Others
High Court Of Himachal Pradesh · (2000) 2 ACC 380 : (2000) ACJ 959
High Courts22 Feb 2000Dismissed
State of H.P. Vs Edward Samual Chareton
High Court Of Himachal Pradesh · (2001) CriLJ 1356 : (2001) 3 RCR(Criminal) 129 : (2000) 2 ShimLC 228
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 50
High Courts07 Jan 2000Allowed
Om Prakash and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 2001 HP 18 : (2000) 2 ShimLC 240
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, 96
High Courts06 Jan 2000Allowed
Kalima Plastic Pvt. Ltd. and Another Vs H.P. Financial Corporation and Others
High Court Of Himachal Pradesh · AIR 2001 HP 29 : (2001) 2 ShimLC 269
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts06 Jan 2000
Abhilash Kumar and Others Vs H.P. Krishi Vishva Vidyalaya and Others
High Court Of Himachal Pradesh · AIR 2001 HP 25 : (2000) 2 ShimLC 174
Constitution of India, 1950 — Article 226Himachal Pradesh University of Agriculture Horticulture and Forestry Act, 1986 — Section 24(6)
High Courts06 Jan 2000
Joti Ram (dead) through L.Rs. and Others Vs Bhagat Singh and Others
High Court Of Himachal Pradesh · AIR 2000 HP 123 : (2000) 2 ShimLC 195
Civil Procedure Code, 1908 (CPC) — Section 9Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 62Specific Relief Act, 1963 — Section 6
High Courts06 Jan 2000Dismissed
Pradeep Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2001) CriLJ 1517
Criminal Procedure Code, 1973 (CrPC) — Section 125, 161, 313Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts06 Jan 2000Allowed
Khem Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2000) CriLJ 4326
Criminal Procedure Code, 1973 (CrPC) — Section 125, 154, 313, 378, 401(4)Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 201, 302, 304B, 306, 498A
High Courts05 Jan 2000Dismissed
M/s. Ranbaxy Laboratories Limited Vs Jerath Electronics and Allied Industries
High Court Of Himachal Pradesh · (2000) 2 ShimLC 342
Companies Act, 1956 — Section 433, 434, 439
High Courts04 Jan 2000Allowed
New India Assurance Co. Ltd., Shimla Vs Suraj Parkash and Others
High Court Of Himachal Pradesh · (2001) ACJ 85 : AIR 2000 HP 91 : (2000) 2 ShimLC 262
Motor Vehicles Act, 1988 — Section 147, 2(47), 3(1)
High Courts04 Jan 2000Allowed
Om Parkash Vs Ved Parkash and Others
High Court Of Himachal Pradesh · AIR 2000 HP 45 : (2000) 2 ShimLC 234
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14(2)
High Courts04 Jan 2000
Mahboob Ali Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2000) CriLJ 4801 : (2000) 2 ShimLC 211
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 361, 363, 366, 376
High Courts04 Jan 2000Allowed
State of H.P. Vs Girja Kumar and Others
High Court Of Himachal Pradesh · (2000) 2 ShimLC 253
Civil Procedure Code, 1908 (CPC) — Section 80Himachal Pradesh Land Revenue (Amendment) Act, 1971 — Section 163, 163(1), 23, 23(1)Himachal Pradesh Land Revenue (Amendment) Act, 1989 — Section 163, 163(1), 163(2), 163(3), 163(4)
High Courts04 Jan 2000Allowed
National Insurance Co. Ltd. Vs Prito and Others
High Court Of Himachal Pradesh · (2000) ACJ 1173 : (2001) 4 RCR(Civil) 560 : (2000) 2 ShimLC 248
Motor Vehicles Act, 1988 — Section 173
High Courts03 Jan 2000
Income Tax Officer Vs Dayal Sons and Others
High Court Of Himachal Pradesh · (2000) CriLJ 4340 : (2000) 163 CTR 331 : (2000) 244 ITR 126 : (2001) 1 RCR(Criminal) 511 : (2000) 2 ShimLC 207
Income Tax Act, 1961 — Section 276C, 277