High Courts30 Oct 2007Dismissed
Roop Kaur and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 20
Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 3
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2007
355 judgments · page 3 of 18
High Courts29 Oct 2007
H.P. State Co-operative Bank Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 189
Himachal Pradesh Co-operative Societies Act, 1968 — Section 72
High Courts29 Oct 2007
Jai Kumar Muni Chand Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2008) 214 CTR 417 : (2008) 303 ITR 133
High Courts29 Oct 2007
Shri Yuv Raj Vs The Hallan-I Co-operative Consumer Store Ltd. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 255
Constitution of India, 1950 — Article 226
High Courts29 Oct 2007Dismissed
Abida Begum Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 250
High Courts29 Oct 2007Dismissed
Chamera Hydro Electric Project Vs Ganga Ram and Others and Gian Chand and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 243
Land Acquisition Act, 1894 — Section 18, 18(2)
High Courts29 Oct 2007Allowed
Surjit Singh and Another Vs Bimla Devi and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 357
Evidence Act, 1872 — Section 111
High Courts26 Oct 2007
Oriental Insurance Company Vs Bimla Devi and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 172
High Courts26 Oct 2007Dismissed
Kamla and Others Vs Baldev Singh and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 215
High Courts24 Oct 2007Allowed
Surat Singh Vs F.C. (Appeals) and Another
High Court Of Himachal Pradesh · (2008) 1 ShimLC 3
Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 10A
High Courts23 Oct 2007
Chand Parkash Sharma Vs Kaushlya Devi
High Court Of Himachal Pradesh · (2008) 1 DMC 176 : (2008) 1 ShimLC 198
Hindu Marriage Act, 1955 — Section 13
High Courts12 Oct 2007Dismissed
Continental Foundation Joint Venture Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2007) 10 SHI CK 0025
Constitution of India, 1950 — Article 226
High Courts12 Oct 2007
State of H.P. Vs Pinku and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 17
Penal Code, 1860 (IPC) — Section 323, 325, 34, 506
High Courts12 Oct 2007
Jeet Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) 10 SHI CK 0002
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(B)
High Courts11 Oct 2007Dismissed
Harbhajan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2007) 10 SHI CK 0032
States Reorganisation Act, 1956 — Section 107
High Courts11 Oct 2007Dismissed
H.P. Housing and Urban Development Authority Vs Shri Mast Ram
High Court Of Himachal Pradesh · (2007) 10 SHI CK 0009
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3
High Courts10 Oct 2007Dismissed
Kaushalya Devi and Another Vs Bhag Chand
High Court Of Himachal Pradesh · (2008) 1 ShimLC 9
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Oct 2007
Ayush Constructions Pvt. Ltd. Vs National Hydroelectric Power Corporation Ltd. and Another
High Court Of Himachal Pradesh · (2008) 1 ShimLC 37
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts09 Oct 2007Dismissed
State of H.P. Vs Jagat Ram
High Court Of Himachal Pradesh · (2007) 10 SHI CK 0019
Himachal Pradesh Land Revenue Act, 1954 — Section 171Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 10
High Courts08 Oct 2007Allowed
Shri Santokh Singh Vs H.P.S.E.B. and Another
High Court Of Himachal Pradesh · (2008) 1 ShimLC 31