High Courts20 Sept 2007
Dhanpat Seth and Others Vs Nil Kamal Plastic Crates Ltd.
High Court Of Himachal Pradesh · AIR 2008 HP 23 : (2008) 36 PTC 938 : (2008) 36 PTC 123 : (2007) 3 ShimLC 324
Patents Act, 1970 — Section 2(j), 2(ja)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2007
355 judgments · page 5 of 18
High Courts17 Sept 2007
Sunil Kumar Vs United India Insurance Company Ltd. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 24
Limitation Act, 1963 — Section 14
High Courts13 Sept 2007Allowed
Janki Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 195
Arbitration and Conciliation Act, 1996 — Section 34(3)
High Courts12 Sept 2007Allowed
Dinesh Kumar Vs Balbir Singh and Others
High Court Of Himachal Pradesh · AIR 2008 HP 59 : (2008) 1 ShimLC 54
Legal Services Authorities Act, 1987 — Section 20, 22(C)
High Courts11 Sept 2007Dismissed
Baij Nath and Others Vs Gainda Mull Hem Raj
High Court Of Himachal Pradesh · (2007) 3 ShimLC 115
Himachal Pradesh Urban Rent Control Act, 1987 — Section 24(5), 4
High Courts11 Sept 2007
Commissioner of Income Tax Vs Himachal Engg. Co. (P) Ltd.
High Court Of Himachal Pradesh · (2008) 214 CTR 185 : (2008) 301 ITR 116
Income Tax Act, 1961 — Section 32, 43(1)
High Courts11 Sept 2007Dismissed
State of H.P. Vs Jai Dev and Others
High Court Of Himachal Pradesh · (2008) CriLJ 1427
Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 379
High Courts10 Sept 2007Allowed
Arya Pratinidhi Sabha and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2007) 09 SHI CK 0013
Constitution of India, 1950 — Article 14
High Courts10 Sept 2007
District and Sessions Judge Vs Yoginder Sharma
High Court Of Himachal Pradesh · (2008) 1 ShimLC 105
Criminal Procedure Code, 1973 (CrPC) — Section 374, 377, 386, 401Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts10 Sept 2007Allowed
Himanshu Mahajan Vs Rashu Mahajan and Others
High Court Of Himachal Pradesh · AIR 2008 HP 38 : (2007) 3 ShimLC 399
Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 25, 9Hindu Minority and Guardianship Act, 1956 — Section 6(a)
High Courts07 Sept 2007Allowed
A.J. Infrastructures Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 15 VST 342
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts03 Sept 2007Allowed
Jagannath Vs Om Prakash
High Court Of Himachal Pradesh · (2008) 1 ShimLC 45
Himachal Pradesh Land Revenue Act, 1954 — Section 46
High Courts31 Aug 2007Allowed
Bhagat Ram and Others Vs Bachana and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 49
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts31 Aug 2007
L.A.C. Vs Ratti Ram, Paras Ram and Others and Deep Ram and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 1
Land Acquisition Act, 1894 — Section 4
High Courts30 Aug 2007Dismissed
Gulzar Muhamad Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2008) CriLJ 1350
Penal Code, 1860 (IPC) — Section 376
High Courts27 Aug 2007
Hitender Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 269
High Courts27 Aug 2007Dismissed
Savitri Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 57
Land Acquisition Act, 1894 — Section 18, 28A
High Courts27 Aug 2007Allowed
Munish Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2008) ACJ 2332 : (2007) 3 ShimLC 341
High Courts27 Aug 2007Dismissed
State of H.P. and Another Vs Hussan Chand
High Court Of Himachal Pradesh · (2007) 3 ShimLC 265
Industrial Disputes Act, 1947 — Section 25G
High Courts24 Aug 2007Allowed
Devki Nand Vs Jai Kishan
High Court Of Himachal Pradesh · (2007) 3 ShimLC 262
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151