High Courts05 Oct 2007
Biptu Ram Vs Balwant Singh and Others
High Court Of Himachal Pradesh · (2007) 10 SHI CK 0034
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2007
355 judgments · page 4 of 18
High Courts05 Oct 2007Allowed
Maya Ram Vs Smt. Kamla Devi
High Court Of Himachal Pradesh · AIR 2008 HP 43 : (2008) 1 DMC 249 : (2008) 1 ShimLC 154
Hindu Marriage Act, 1955 — Section 12, 12(2)(b)(i)
High Courts05 Oct 2007Allowed
Ramesh Kumar Mahajan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2008) 1 ShimLC 12
Himachal Pradesh Municipal Corporation Act, 1994 — Section 211(5)
High Courts05 Oct 2007
National Insurance Company Ltd. Vs Naresh Kumar and Others, Smt. Amrit Kaur and Others, Avtar Singh and Others and Rashid Mohammad and Others
High Court Of Himachal Pradesh · (2008) ACJ 869 : AIR 2008 HP 49 : (2008) 1 ShimLC 182
Insurance Act, 1938 — Section 64VB
High Courts05 Oct 2007
Hiri Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 41
Himachal Pradesh Forest Produce (Regulation of Trade) Rules, 1982 — Rule 4
High Courts04 Oct 2007Dismissed
Gurnarain Suri and Company Vs H.P. State Co-operative Bank Ltd. and Another
High Court Of Himachal Pradesh · (2008) 1 ShimLC 175
Himachal Pradesh Urban Rent Control Act, 1987 — Section 2(k)
High Courts03 Oct 2007Dismissed
J.B. Pipes Vs Madan Lal and Others
High Court Of Himachal Pradesh · (2008) ACJ 574
Motor Vehicles Act, 1988 — Section 149(2)
High Courts03 Oct 2007
Ayush Constructions Pvt. Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2007) 10 SHI CK 0033
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts03 Oct 2007
Rajesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 1 ShimLC 75
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts03 Oct 2007
Shri Mast Ram Vs Chairman-cum-Managing Director, State Bank of Patiala and Another
High Court Of Himachal Pradesh · (2007) 10 SHI CK 0023
High Courts01 Oct 2007Allowed
Black Gold Rubber Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 10 SHI CK 0026
Constitution of India, 1950 — Article 226, 227
High Courts01 Oct 2007
Deep Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 10 SHI CK 0022
Border Security Force Act, 1968 — Section 117(1), 40
High Courts01 Oct 2007
Soffimat S.A. and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 10 SHI CK 0021
High Courts01 Oct 2007Allowed
Naresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 2 LLJ 819
Constitution of India, 1950 — Article 226, 227
High Courts01 Oct 2007
Naresh Kumar and Randhir Ranta Vs H.P. University
High Court Of Himachal Pradesh · (2008) 1 ShimLC 673 : (2008) 1 ShimLC 67
High Courts28 Sept 2007Dismissed
Life Insurance Corporation of India Vs Mrs. Shashi Sethi and Others
High Court Of Himachal Pradesh · (2008) ACJ 2507 : AIR 2008 HP 67 : (2009) 2 CivCC 741 : (2007) 3 ShimLC 335
Insurance Act, 1938 — Section 45
High Courts28 Sept 2007Allowed
United India Insurance Co. Ltd. Vs Desh Raj and Others
High Court Of Himachal Pradesh · (2008) ACJ 1353
Workmens Compensation Act, 1923 — Section 4A
High Courts25 Sept 2007
State of H.P. Vs Kesar Singh and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 74
Criminal Procedure Code, 1973 (CrPC) — Section 350, 446Penal Code, 1860 (IPC) — Section 147, 149, 323, 452, 506
High Courts24 Sept 2007
State of Himachal Pradesh Vs Anoop Kumar, Mangal Dev, Babu Ram and Sukh Ram and Another
High Court Of Himachal Pradesh · (2008) CriLJ 863 : (2008) 1 ShimLC 71
Criminal Procedure Code, 1973 (CrPC) — Section 468, 469Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 408, 417, 465, 468
High Courts21 Sept 2007Allowed
Lachhmi Ram and Others Vs Kirpa Nand and Others
High Court Of Himachal Pradesh · AIR 2008 HP 20
Redemption of Mortgages (Himachal Pradesh) Act, 1971 — Section 4