High Courts24 Aug 2007Allowed
Parenteral Drugs India Limited and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 435
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118Stamp Act, 1899 — Section 33
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2007
355 judgments · page 6 of 18
High Courts24 Aug 2007Allowed
Desh Raj and Others Vs Meena
High Court Of Himachal Pradesh · (2007) 3 ShimLC 1
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 506
High Courts24 Aug 2007
Ravi Kant and Another Vs Ram Kishan and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 394
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 54
High Courts23 Aug 2007Dismissed
Prem Dass Vs Smt. Kamla Devi
High Court Of Himachal Pradesh · (2007) 3 ShimLC 313
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Transfer of Property Act, 1882 — Section 53A
High Courts22 Aug 2007Allowed
Sant Lal Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 62
Central Reserve Police Force Rules, 1955 — Rule 8(d)(i), 8(d)(ii)
High Courts22 Aug 2007Allowed
Sidh Shri Baba Balak Nath Mandir Sabha Vs Pyare Chand
High Court Of Himachal Pradesh · (2007) 3 ShimLC 49
Industrial Disputes Act, 1947 — Section 2(s), 33C(2)
High Courts21 Aug 2007Allowed
Sita Devi Vs Mohinder Singh and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 424
Specific Relief Act, 1963 — Section 10, 14
High Courts21 Aug 2007Dismissed
Ravi Kant Vs Bhupender Kumar
High Court Of Himachal Pradesh · AIR 2008 HP 31
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts21 Aug 2007
Ramesh Lal and Vinod Bhandari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) 3 ShimLC 34
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29
High Courts20 Aug 2007
Abhinav Verma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 90
Constitution of India, 1950 — Article 14
High Courts16 Aug 2007Dismissed
Mohan Meakins Limited Vs R. Jagavtar and Company
High Court Of Himachal Pradesh · (2009) 1 ALD(Cri) 10 : (2008) 3 BC 110 : (2007) 3 ShimLC 42
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts14 Aug 2007Allowed
Smt. Devku and Others Vs Smt. Sunari and Others
High Court Of Himachal Pradesh · AIR 2008 HP 15
Succession Act, 1925 — Section 63
High Courts09 Aug 2007Dismissed
Kamaal Chand Vs N.C.B.
High Court Of Himachal Pradesh · (2008) CriLJ 516
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts09 Aug 2007Dismissed
Bhupinder Singh and Another Vs Parmodh Singh and Another
High Court Of Himachal Pradesh · AIR 2008 HP 3
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts09 Aug 2007Allowed
Shimla Education Society and Trust Vs State of H.P. and Another
High Court Of Himachal Pradesh · AIR 2008 HP 4
Constitution of India, 1950 — Entry 66
High Courts09 Aug 2007Allowed
Nipun Jain Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) CriLJ 4775
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts08 Aug 2007Dismissed
Kanshi Ram and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) CriLJ 884
Penal Code, 1860 (IPC) — Section 307, 34, 452
High Courts07 Aug 2007Dismissed
State of H.P. Vs Sat Pal
High Court Of Himachal Pradesh · (2008) CriLJ 519
Penal Code, 1860 (IPC) — Section 201, 302
High Courts07 Aug 2007Allowed
Vallabh Alloys (Private) Limited Vs Himachal Pradesh Financial Corporation
High Court Of Himachal Pradesh · (2008) 1 BC 536
Sate Financial Corporation Act, 1951 — Section 29, 29(1)
High Courts06 Aug 2007
State of H.P. and Others Vs Madan Lal and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 18
Industrial Disputes Act, 1947 — Section 25F