High Courts13 Jul 2007Allowed
Harmesh Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 1 SLJ 450
Himachal Pradesh Government Employees Group Insurance Scheme, 1984 — Rule 19, 19.8
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2007
355 judgments · page 8 of 18
High Courts12 Jul 2007Dismissed
Varinder Kumar Vs Food Corpration of India and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 279
Food Corporation of India Staff Regulations, 1971 — Regulation 22(1)
High Courts11 Jul 2007Dismissed
Kishori Lal and Others Vs Bawa Ramanand Gir Chela Bawa Kailashand Gir and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 159
Registration Act, 1908 — Section 17(1)(b)
High Courts09 Jul 2007
Nand Lal Sharma Vs Smt. Bimla Sharma
High Court Of Himachal Pradesh · (2007) 3 ShimLC 406
Himachal Pradesh Urban Rent Control Act, 1971 — Section 24(5)
High Courts09 Jul 2007
Smt. Amro Devi and Another Vs Montgomery Transport Company and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 510
High Courts06 Jul 2007
Balbir Singh and Another Vs State of H.P. and Others Pawan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 2 ShimLC 468 : (2009) 1 SLR 768
Central Motor Vehicles Rules, 1989 — Rule 63Himachal Pradesh Motor Vehicles Rules, 1999 — Rule 33Motor Vehicles Act, 1988 — Section 56, 57
High Courts06 Jul 2007
Goel Bus Service Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2007 HP 101
Himachal Pradesh Motor Vehicles Taxation Act, 1972 — Section 3A, 3A(1), 3A(2), 3A(3), 3A(4)
High Courts04 Jul 2007
Jagdish Chand Vs Parveen Kumar and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 384 : (2008) 1 ShimLC 298
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 108(e)
High Courts04 Jul 2007Dismissed
Smt. Susheela Chauhan and Others Vs Ram Saran Sharma and Others
High Court Of Himachal Pradesh · (2008) ACJ 808 : (2007) 2 ShimLC 416
Motor Vehicles Act, 1988 — Section 166
High Courts04 Jul 2007Dismissed
State of H.P. Vs Mast Ram
High Court Of Himachal Pradesh · (2007) CriLJ 4381
Penal Code, 1860 (IPC) — Section 406
High Courts03 Jul 2007Dismissed
Suraj Prakash and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) CriLJ 597 : (2007) 2 ShimLC 481
Penal Code, 1860 (IPC) — Section 307, 34
High Courts02 Jul 2007Dismissed
Himachal Road Transport Corporation Vs Hark Bahadur and Another
High Court Of Himachal Pradesh · (2008) ACJ 1127 : (2007) 2 ShimLC 413 : (2007) 2 ShimLC 409
Limitation Act, 1963 — Section 5
High Courts02 Jul 2007Dismissed
State of H.P. Vs Garib Dass and Others
High Court Of Himachal Pradesh · (2008) CriLJ 903 : (2008) 1 ShimLC 260
Forest Act, 1927 — Section 29, 30Himachal Pradesh Land Revenue Act, 1954 — Section 106Penal Code, 1860 (IPC) — Section 379
High Courts29 Jun 2007
Daulat Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) 2 ShimLC 282 : (2009) 1 SLR 768
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts29 Jun 2007Dismissed
Smt. Kamla Vs Sukh Lal
High Court Of Himachal Pradesh · AIR 2007 HP 98
Registration Act, 1908 — Section 49, 77
High Courts28 Jun 2007Dismissed
H.P. State Co-operative Marketing and Consumer Federation Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 270
Himachal Pradesh Co-operative Societies Act, 1968 — Section 94
High Courts28 Jun 2007Allowed
Krishan Chand and Others Vs Nand Lal and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 263
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts28 Jun 2007Allowed
Sandesh Kumari and Others Vs Rajesh Kumar and Another
High Court Of Himachal Pradesh · (2008) ACJ 1672 : (2007) 3 ShimLC 25
High Courts27 Jun 2007Dismissed
National Insurance Company Vs The Bilaspur Gramudhyog Association and Others
High Court Of Himachal Pradesh · (2008) ACJ 2058 : (2007) 2 ShimLC 489
Motor Vehicles Act, 1988 — Section 170
High Courts27 Jun 2007
Pappu Ram and etc. Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 4384
Penal Code, 1860 (IPC) — Section 201, 302, 34