High Courts03 Aug 2007Allowed
Ram Singh Vs Daulat Ram and Another
High Court Of Himachal Pradesh · AIR 2008 HP 1
Partnership Act, 1932 — Section 69
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2007
355 judgments · page 7 of 18
High Courts02 Aug 2007Dismissed
Bhag Chand Vs Himachal Gramin Bank
High Court Of Himachal Pradesh · (2009) 3 SLJ 462
Himachal Gramin Bank Officers and Employees Service Regulations — Regulation 389(1)(b)(iii)
High Courts01 Aug 2007Dismissed
Silverlines Motors (P.) Ltd. Vs State Bank of India
High Court Of Himachal Pradesh · (2008) 87 SCL 138 : (2007) 3 ShimLC 15
Companies Act, 1956 — Section 10F, 142
High Courts31 Jul 2007Dismissed
Pratap Singh Vs Damodar Dass and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 95
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 126
High Courts31 Jul 2007
Koji Tateno Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 3 ShimLC 134
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(A), 20(B), 36B
High Courts31 Jul 2007Dismissed
State of Himachal Pradesh Vs Jagat Ram and Another
High Court Of Himachal Pradesh · (2008) 1 ShimLC 76
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7(1)
High Courts31 Jul 2007Allowed
Kalpana Khatu Vs Canara Bank and Others
High Court Of Himachal Pradesh · (2008) 2 LLJ 131
Constitution of India, 1950 — Article 226
High Courts26 Jul 2007
State of Himachal Pradesh Vs Amrik Singh
High Court Of Himachal Pradesh · (2007) CriLJ 4177
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337
High Courts24 Jul 2007
State Bank of India and Others Vs Shri B.D. Mandhotra
High Court Of Himachal Pradesh · (2008) 1 ShimLC 81
Constitution of India, 1950 — Article 14, 16
High Courts23 Jul 2007Dismissed
Ram Lok and Others Vs Bogalia
High Court Of Himachal Pradesh · (2008) 1 ShimLC 230
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts23 Jul 2007
Dile Ram Dhatwalia and Jagdish Chander Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 288
University Grants Commission Act, 1956 — Section 3
High Courts23 Jul 2007Dismissed
Vijay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 871
Identi?cation of Prisoners Act, 1920 — Section 5
High Courts20 Jul 2007Allowed
HPSIDC Vs Tej Straw Boards (P) Ltd. and Others
High Court Of Himachal Pradesh · AIR 2008 HP 27 : (2007) 3 ShimLC 10
State Financial Corporations Act, 1951 — Section 29
High Courts20 Jul 2007Dismissed
State of Himachal Pradesh Vs Gurpal Ram and Others
High Court Of Himachal Pradesh · (2007) CriLJ 4732
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts20 Jul 2007
Sukhdev Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 4103 : (2007) 3 ShimLC 189
Drugs and Cosmetics Act, 1940 — Section 18(c), 27(B)(ii)Drugs and Cosmetics Rules, 1945 — Rule 2(ee)
High Courts18 Jul 2007
New India Assurance Co. Ltd. Vs Tahira Begum and Others
High Court Of Himachal Pradesh · (2008) ACJ 463
Workmens Compensation Act, 1923 — Section 4
High Courts18 Jul 2007Allowed
Dilwar Ram Thakur Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2008) 3 SLJ 504
High Courts17 Jul 2007Dismissed
O.P. Koundal Vs Parvatiya Gramin Bank and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 494
High Courts16 Jul 2007
State of H.P. and Others Vs Nihaloo Ram and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 307 : (2007) 3 ShimLC 306
Land Acquisition Act, 1894 — Section 23, 23(1A), 23(2), 4
High Courts16 Jul 2007Dismissed
Chandermani Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 523
Punjab Village Common Lands (Regulation) Act, 1961 — Section 10