High Courts27 Jun 2007Dismissed
Mohan Meakin Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 456
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2007
355 judgments · page 9 of 18
High Courts27 Jun 2007
Balbir Bagga Vs Financial Commissioner (Revenue) and Others
High Court Of Himachal Pradesh · AIR 2007 HP 83 : (2007) 2 ShimLC 463
Himachal Pradesh Panchayati Raj (Election) Rules, 1994 — Rule 86(13), 86(15), 86(15)(ii)
High Courts26 Jun 2007Dismissed
Jagar Nath and Others Vs Munshi Ram and Others
High Court Of Himachal Pradesh · AIR 2007 HP 86
Hindu Succession Act, 1956 — Section 14
High Courts25 Jun 2007Dismissed
A.N.S. Earthmovers Vs Surto Devi and Others
High Court Of Himachal Pradesh · (2008) ACJ 942
Workmens Compensation Act, 1923 — Section 4A(2), 4A(3)(b)
High Courts25 Jun 2007
H.P. State Electricity Board and Another Vs B.L. Behl and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 374
High Courts25 Jun 2007Allowed
New India Assurance Company Ltd. Vs Smt. Usha Devi and Others
High Court Of Himachal Pradesh · (2008) ACJ 845 : (2007) 115 FLR 1179 : (2007) 2 ShimLC 397
High Courts22 Jun 2007Dismissed
New India Assurance Company Vs Mamta Garg and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 122
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts22 Jun 2007Allowed
Ram Krishan Vs Union of India (UOI)
High Court Of Himachal Pradesh · (2007) 2 ShimLC 495
Army Rules, 1954 — Rule 13(3)
High Courts22 Jun 2007Allowed
Gabriel Employees Union Vs Gabriel India Limited and Others
High Court Of Himachal Pradesh · (2008) 1 LLJ 618 : (2008) 1 ShimLC 195
Industrial Employment (Standing Orders) Act, 1946 — Section 3Industrial Employment (Standing Orders) Himachal Pradesh Rules, 1973 — Rule 3
High Courts21 Jun 2007
Safi Mohamad Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2007) CriLJ 4546 : (2007) 2 ShimLC 387
Penal Code, 1860 (IPC) — Section 376, 506
High Courts21 Jun 2007Dismissed
State of H.P. Vs Chiranji Kumar
High Court Of Himachal Pradesh · (2007) 3 ShimLC 45
Prevention of Food Adulteration Act, 1954 — Section 16(1A)(i)
High Courts20 Jun 2007
Randhir Singh @ Tira and Others and Mohan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 2 ShimLC 294
Penal Code, 1860 (IPC) — Section 302, 364, 392
High Courts20 Jun 2007Allowed
Ex. Hav. Prakash Chand Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 294
High Courts19 Jun 2007Dismissed
Smt. Seetla Devi and Others Vs Roop Chand
High Court Of Himachal Pradesh · (2007) 3 ShimLC 451
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts18 Jun 2007
State Bank of India Vs Indira Building Works and Others
High Court Of Himachal Pradesh · (2008) 3 CivCC 409 : (2007) 2 ShimLC 349
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Jun 2007Allowed
Jagdish Ram and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2008) ACJ 433
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
High Courts18 Jun 2007Dismissed
Kamlesh Kumari and Another Vs Piaro Devi and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 469
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts16 Jun 2007
State of H.P. Vs Girdhari Lal
High Court Of Himachal Pradesh · (2007) CriLJ 4347
Penal Code, 1860 (IPC) — Section 279, 304AProbation of Offenders Act, 1958 — Section 4
High Courts15 Jun 2007
Nathu Ram and Co. Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2007) 06 SHI CK 0037
Income Tax Act, 1961 — Section 144A, 256
High Courts15 Jun 2007Allowed
Ramesh Chand Dhiman and Others Vs State of H.P. and Another Ramesh Chand Dhiman, Som Dhutt Thakur and Minkesh Paul Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 260
Electricity (Supply) Act, 1948 — Section 79