High Courts29 May 2007Dismissed
Smt. Shyam Lata Vs Subhash Chand
High Court Of Himachal Pradesh · (2007) 2 ShimLC 251
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2007
355 judgments · page 11 of 18
High Courts28 May 2007Dismissed
Sudhir Mahajan Vs United India Insurance Company Ltd. and Another
High Court Of Himachal Pradesh · (2007) 2 ShimLC 305
Motor Vehicles Act, 1988 — Section 163A
High Courts28 May 2007Dismissed
P.K. Gupta and Others Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 382
Constitution of India, 1950 — Article 14
High Courts25 May 2007Allowed
Sanjay Kumar Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 449
Payment of Gratuity Act, 1972 — Section 4
High Courts24 May 2007Allowed
Commissioner of the Temple Trust of Dharamshala and Others Vs Presiding Judge Labour Court and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 316
Industrial Disputes Act, 1947 — Section 10, 33C(2)
High Courts24 May 2007Allowed
Prakash Chand Vs P.S.E.B. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 381
Industrial Disputes Act, 1947 — Section 25F
High Courts24 May 2007
Sita Ram Vs Bank of India and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 371
Government of India Act, 1935 — Section 240(3)
High Courts24 May 2007
Executive Engineer and Another Vs Ambika Sharma
High Court Of Himachal Pradesh · (2008) ACJ 664 : (2007) 3 ShimLC 446
Workmens Compensation Act, 1923 — Section 2(1)(n)
High Courts22 May 2007
Bilaspur District Truck Operators Transport Society Ltd. (Regd.) Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 198
Himachal Pradesh Co-operative Societies Act, 1968 — Section 94
High Courts22 May 2007
Rattan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 289
High Courts22 May 2007
Deen Mohd. and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 2 ShimLC 130
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 20(C)
High Courts21 May 2007Dismissed
Chank Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2007) CriLJ 4454 : (2007) 2 ShimLC 324
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts21 May 2007Allowed
Municipal Corporation Vs Ram Lal Sharma
High Court Of Himachal Pradesh · (2008) 3 CivCC 515 : (2007) 2 ShimLC 425
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 May 2007Allowed
Mehar Singh Manhas Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 212
Army Act, 1950 — Section 41(1)
High Courts18 May 2007Dismissed
Mohd. Yasin Vs State of H.P.
High Court Of Himachal Pradesh · (2007) CriLJ 3923
Penal Code, 1860 (IPC) — Section 302
High Courts18 May 2007Dismissed
Gram Panchayat Bat Kalan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 358
Himachal Pradesh Panchayati Raj Act, 1994 — Section 138(1)
High Courts18 May 2007Dismissed
Sukhdev Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 126
Himachal Pradesh Co-operative Societies Act, 1968 — Section 69, 93, 94
High Courts18 May 2007
Lal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 114 FLR 1100 : (2007) 2 ShimLC 138
Industrial Disputes Act, 1947 — Section 25(F)
High Courts18 May 2007Allowed
Phoolan Wati Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2007) 2 ShimLC 225
Constitution of India, 1950 — Article 21
High Courts17 May 2007Dismissed
H.R.T.C. and Others Vs Rajinder Kumar
High Court Of Himachal Pradesh · (2007) 3 ShimLC 96