High Courts20 Nov 2007
Smt. Darshana Aggarwal Vs Tax Recovery Officer and Others
High Court Of Himachal Pradesh · (2008) 215 CTR 419 : (2008) 302 ITR 82
Income Tax Act, 1961 — Section 222Income Tax Rules, 1962 — Rule 11, 11(3), 11(4), 48
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2007
355 judgments · page 2 of 18
High Courts19 Nov 2007Allowed
V.M.T. Spinning Company Ltd., Winsome Textile Industries and Chambal Fertilizers and Chemical Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 145 : (2008) 1 ShimLC 144
Himachal Pradesh Agricultural and Horticulture Produce Marketing (Development and Regulation) Act, 2005 — Section 40, 44
High Courts19 Nov 2007
Commissioner of Income Tax Vs Vishwa Bhushan Banta
High Court Of Himachal Pradesh · (2008) 214 CTR 177 : (2008) 301 ITR 149
Income Tax Act, 1961 — Section 139, 139(2), 139(3), 139(4), 148
High Courts14 Nov 2007
Ashoka Alloy Steels Ltd. Vs Board For Industrial and Financial Reconstruction and Others
High Court Of Himachal Pradesh · (2008) 142 CompCas 915
Companies (Court) Rules, 1959 — Rule 96Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)
High Courts14 Nov 2007
State of H.P. Vs Vijay Kumar and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 176
Penal Code, 1860 (IPC) — Section 120B, 34, 406, 467, 468
High Courts13 Nov 2007Allowed
State of H.P. Vs Sat Pal
High Court Of Himachal Pradesh · (2008) 1 ShimLC 137
Motor Vehicles Act, 1988 — Section 179Penal Code, 1860 (IPC) — Section 279, 337
High Courts12 Nov 2007Allowed
D.A.V. Senior Secondary School Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 343
Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts12 Nov 2007Allowed
Kanshi Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 134
Civil Procedure Code, 1908 (CPC) — Section 151Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 30(4), 31, 32, 54, 56(2)
High Courts12 Nov 2007Allowed
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2007) 3 ShimLC 167
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts08 Nov 2007Dismissed
State of Himachal Pradesh Vs Jeetu alias Ranjit and Another
High Court Of Himachal Pradesh · (2008) CriLJ 1730
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 307
High Courts08 Nov 2007
Sunita Chaudhary Vs Sandeep Grover
High Court Of Himachal Pradesh · (2007) 3 ShimLC 155
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Nov 2007Dismissed
Sewa Dass and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 3 ShimLC 160
Penal Code, 1860 (IPC) — Section 323, 34, 341, 376(2)(g)
High Courts06 Nov 2007Dismissed
Sonam Ram and Others Vs Jagat Ram and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 258
High Courts06 Nov 2007Allowed
State of H.P. Vs Mohan Lal
High Court Of Himachal Pradesh · (2007) 3 ShimLC 151
Penal Code, 1860 (IPC) — Section 376
High Courts02 Nov 2007Allowed
Rajiv Kumar alias Guglu Vs State of H.P.
High Court Of Himachal Pradesh · (2008) 1 ShimLC 168
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts02 Nov 2007Dismissed
State of H.P. Vs Ravi Kumar
High Court Of Himachal Pradesh · (2007) 3 ShimLC 157
Forest Act, 1927 — Section 30, 31, 32, 33
High Courts31 Oct 2007
Kamla Devi and Others Vs Surindra and Others Surindra and Others Vs Kamla and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 218
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts31 Oct 2007
Arvind Aggarwal and Another Vs Adhunik Packagers (P) Ltd.
High Court Of Himachal Pradesh · (2008) 1 ShimLC 348
Companies Act, 1956 — Section 433(e), 433(f), 434, 439
High Courts31 Oct 2007Allowed
Santosh Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) ACJ 1684 : (2008) 1 ShimLC 355
Criminal Procedure Code, 1973 (CrPC) — Section 176Punjab Excise Act, 1914 — Section 61(i)(xiv)
High Courts31 Oct 2007Dismissed
Gudu Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 10 SHI CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 300, 302, 304