High Courts01 Nov 2013Dismissed
Anil Kumar and Others Vs Smt. Kamla Devi and Others
High Court Of Himachal Pradesh · AIR 2014 HP 8
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2013
745 judgments · page 6 of 38
High Courts01 Nov 2013Dismissed
Surender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) LabIC 250
High Courts01 Nov 2013Disposed Off
Geeta Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1657
High Courts01 Nov 2013Dismissed
Pat Ram Vs Smt. Sewati and Another
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1664
High Courts29 Oct 2013
Ram Krishan Vs Ramesh Kumar
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1705
High Courts29 Oct 2013Dismissed
Pradeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0049
High Courts29 Oct 2013
Commissioner of Income Tax Vs Coral Telecom Ltd.
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0048
Income Tax Act, 1961 — Section 80IB
High Courts29 Oct 2013Disposed Off
Himachal Education Promotion Society and Another Vs State of HP and Others
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0008
High Courts28 Oct 2013
Himachal Pradesh Agriculture University Pensioner''s Society Vs Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishvavidyalaya and Another
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0047
High Courts25 Oct 2013Disposed Off
Sada Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0046
High Courts25 Oct 2013Dismissed
Jaskaran Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 Crimes 447 : (2013) 3 ShimLC 1677
High Courts22 Oct 2013
Harish Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0040
High Courts21 Oct 2013Dismissed
Sujan Singh and Others Vs Rachhpal Singh
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0006
High Courts19 Oct 2013Disposed Off
The Executive Engineer Vs Chhaje Ram Additional Superintending Engineer Vs Ram Singh The Sr. Executive Engineer Vs Lal Singh HPSEB and Another Vs Bhim Singh
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0039
Limitation Act, 1963 — Article 137
High Courts19 Oct 2013Dismissed
Maharaja Lakshman Sen Memorial College and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0034
High Courts19 Oct 2013Allowed
H-Private Universities Management Association (H-PUMA) Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0033
High Courts18 Oct 2013Dismissed
Surinder Nath and Another Vs Bihari Lal and Others
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0044
High Courts18 Oct 2013Allowed
Lashkari Ram Vs Bakshi Ram
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0026
High Courts18 Oct 2013Disposed Off
Laxmi Singh Vs The Managing Director, HRTC and Another
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0025
High Courts18 Oct 2013Dismissed
Purshotam Guleria Vs State of HP and Others
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0024