High Courts04 Oct 2013Dismissed
M/s. Himachal Techno Engineers and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0019
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2013
745 judgments · page 8 of 38
High Courts04 Oct 2013
Manju Chawla Vs Bharat Sanchar Nigam Ltd.
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0017
High Courts04 Oct 2013Dismissed
Prem Lal Vs Jagat Ram
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0015
High Courts04 Oct 2013Dismissed
Roshan Lal Bhardwaj Vs Ashok Sud and Another
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0014
High Courts04 Oct 2013
Amulya Kumar Sahu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1455
High Courts04 Oct 2013Dismissed
Surindera Devi Vs Veena Devi and Others
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0011
High Courts04 Oct 2013Dismissed
Sarita Mahla Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0010
High Courts04 Oct 2013
Shri Deepak Mohan Sud and Another Vs Shri Dharmender Kumar
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0009
High Courts04 Oct 2013Dismissed
Baldev Singh Vs Karam Singh
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0004
High Courts04 Oct 2013
Smt. Avtar Kaur and Others Vs Sh. Kulwant Singh
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0003
High Courts03 Oct 2013Disposed Off
State of H.P. and Another Vs Gian Prakash
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1582
Arbitration Act, 1940 — Section 34
High Courts03 Oct 2013Dismissed
Dr. Manmohan Bramta Vs State of HP and Others
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0016
High Courts01 Oct 2013
Suneel Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1574
High Courts01 Oct 2013Disposed Off
Som Kirti alias Som K. Nath and others Vs State of H.P. and others Usha Chopra Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0031
High Courts01 Oct 2013Disposed Off
Harish Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0018
High Courts30 Sept 2013Disposed Off
M/s. Ambuja Cements Ltd. Vs Union of India and Others
High Court Of Himachal Pradesh · (2013) 09 SHI CK 0019
High Courts30 Sept 2013
Ashok Kumar Attri Vs Himachal Pradesh Power Corporation Limited
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1594
High Courts27 Sept 2013
Mian Ram Malhotra and Another Vs Sardar Tarlochan Singh and Others
High Court Of Himachal Pradesh · (2014) 1 RCR(Rent) 62 : (2014) 1 ShimLC 188
High Courts26 Sept 2013Disposed Off
Anil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 196
High Courts24 Sept 2013
State of H.P. Vs Mehboon Khan and etc. etc.
High Court Of Himachal Pradesh · (2014) CriLJ 705 : (2014) 2 RCR(Criminal) 447