High Courts24 Sept 2013
Avtar Singh Rathore Vs Asha Rathore
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1434
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2013
745 judgments · page 9 of 38
High Courts21 Sept 2013
State of Himachal Pradesh and Others Vs Harbans Lal and Others
High Court Of Himachal Pradesh · (2014) LabIC 308
High Courts21 Sept 2013
State of Himachal Pradesh Vs M/s. Elechmech Engineers
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1504
High Courts19 Sept 2013
Puran Chand Vs Municipal Corporation and Another
High Court Of Himachal Pradesh · (2014) 1 ShimLC 183
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts17 Sept 2013
State of Himachal Pradesh Vs Bichitter Singh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1604
High Courts17 Sept 2013
Bhojia Dental College and Hospital and Another Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1457
High Courts12 Sept 2013
Desh Raj and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1421
High Courts11 Sept 2013
Dillu Ram and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1606
High Courts11 Sept 2013Dismissed
State of Himachal Pradesh Vs Parkash Chand Bhardwaj
High Court Of Himachal Pradesh · (2014) 1 ShimLC 176
High Courts10 Sept 2013Dismissed
Smt. Sandhia Devi and Another Vs Tara Chand (dead) through L.Rs. and Others
High Court Of Himachal Pradesh · AIR 2014 HP 12
High Courts09 Sept 2013
Piara Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 CCR 176 : (2014) 1 RCR(Criminal) 226
High Courts05 Sept 2013
Anjani Kumar Vs Desh Raj and Others
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1577
High Courts05 Sept 2013
Jagson Airlines Limited Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1593
High Courts05 Sept 2013
Vidya Sagar Gupta Vs Ramesh Kumar Sharma and Another
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1590
High Courts04 Sept 2013Dismissed
The Doon Tempo Operator''s Union Vs Arihant Industries Ltd.
High Court Of Himachal Pradesh · (2014) 1 ShimLC 193
High Courts03 Sept 2013
Jyoti Lal Handa Vs O.C. Sharma and Another
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1491
High Courts03 Sept 2013
Dalip Singh Thapa Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 Crimes 754 : (2014) 1 RCR(Criminal) 148 : (2014) 1 ShimLC 123
High Courts02 Sept 2013
Master Arsh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1588
High Courts02 Sept 2013
Kamaljit Alias Kamal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 295 : (2013) 3 ShimLC 1563
High Courts02 Sept 2013
Arun Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1596