High Courts13 Nov 2013Disposed Off
Madan Lal @ Sonu @ Tidu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 641 : (2014) 2 Crimes 673 : (2014) 2 RCR(Criminal) 657
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2013
745 judgments · page 5 of 38
High Courts12 Nov 2013
Berojgar Shastri Sangh Welfare Society Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2014 HP 1
High Courts12 Nov 2013Disposed Off
Raj Kumar Vs Trident Power System Limited and Another
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0032
High Courts12 Nov 2013Disposed Off
Shri Santosh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0031
High Courts12 Nov 2013Disposed Off
Dr. Rajesh Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0010
High Courts12 Nov 2013Dismissed
Sh. Bhola Nand Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0009
High Courts12 Nov 2013Dismissed
State of Himachal Pradesh Vs Hemant Kumar
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0008
High Courts12 Nov 2013Disposed Off
Rakesh Kumar Vs State of H.P and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0006
High Courts08 Nov 2013Disposed Off
Gurbachan Singh and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 1 Crimes 1 : (2013) 3 ShimLC 1667
High Courts07 Nov 2013Dismissed
The H.P. State Forest Corporation Ltd. and Another Vs Mohan Singh and Another
High Court Of Himachal Pradesh · (2014) 141 FLR 863 : (2014) LabIC 1055 : (2014) LLR 474
High Courts07 Nov 2013Dismissed
Rajeshwar Verma Vs State of HP and Others
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1663
High Courts06 Nov 2013Dismissed
Gian Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0046
High Courts06 Nov 2013Dismissed
Satish Kumar Vs HPSEB Ltd. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0045
High Courts06 Nov 2013Disposed Off
Shri Ashok Kumar and Others and Shri Praful Kuthiala and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0038
High Courts06 Nov 2013Dismissed
Commissioner of Income Tax Vs M/s. Doon Valley Rubber Industries
High Court Of Himachal Pradesh · (2014) 268 CTR 102 : (2014) 221 TAXMAN 40
High Courts05 Nov 2013Disposed Off
Girish Bhayana Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1659
High Courts05 Nov 2013Disposed Off
Kamlesh Kumari and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1661
High Courts05 Nov 2013
Sushma Dadwal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1669
High Courts05 Nov 2013
Himachal Pradesh Crick Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0039
High Courts05 Nov 2013
Raj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1655