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High Court Of Himachal Pradesh judgments, 2025

611 judgments · page 3 of 31

High Courts17 Dec 2025Dismissed

Sachin Dogra Vs Anju Bala

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1862

Protection of Women from Domestic Violence Act, 2005-Section 12, 12(1), 31, 33Code Of Criminal Procedure, 1973-Section 161, 173(2), 397, 482
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High Courts17 Dec 2025Allowed

Ravi Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1858

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 483Bharatiya Nyaya Sanhita, 2023-Section 238, 318(4), 319(2)Information Technology Act, 2000-Section 66(C), 66(D)
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High Courts16 Dec 2025Allowed

Sahil Khan Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1852

Indian Penal Code, 1860-Section 143, 323, 341Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 15, 19, 20, 29, 37, 42(2), 52A
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High Courts16 Dec 2025Disposed Of

Laxman Dass & Others Vs Roop Chand

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1850

Negotiable Instruments Act, 1881-Section 11(a), 138, 139Code Of Criminal Procedure, 1973-Section 313, 378, 386
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High Courts16 Dec 2025Disposed Of

Surekha Devi Vs Shakti

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1847

Constitution Of India, 1950-Article 136Negotiable Instruments Act, 1881-Section 118(a), 138, 139Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 437A, 482
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High Courts16 Dec 2025Dismissed

Roshan Lal Vs Kishori Lal

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1846

Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 313
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High Courts16 Dec 2025Partly Allowed

State Of H.P Vs Mohan Singh Alias Sethi

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1845

Rules For Road Regulations, 1989- Rule 31Indian Penal Code, 1860-Section 279,302, 304A, 341, 365Motor Vehicles Act, 1988-Section 2(21), 3(1), 10(2)(d), 10(2)(e), 181
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High Courts16 Dec 2025Disposed Of

Harminder Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1843

Indian Penal Code, 1860-Section 279Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 437A, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts16 Dec 2025Dismissed

Sanjeev Kumar Vs State Of H.P.

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1851

Indian Penal Code, 1860-Section 201, 279, 304A, 337, 338Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482Evidence Act, 1872-Section 155(3)
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High Courts16 Dec 2025Dismissed

Daljeet Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1842

Prevention Of Food Adulteration Rules, 1955- Rule 50Prevention Of Food Adulteration Act, 1954-Section 7(v), 16(1)(c), 16(1)(a)(ii)Code Of Criminal Procedure, 1973-Section 313, 342, 397, 398, 399, 400, 401, 482
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High Courts15 Dec 2025Dismissed

Dalip Singh Thaur Vs Brij Bhushan

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1841

Negotiable Instruments Act, 1881-Section 20, 87, 118(a), 138, 138(b), 138(c), 139, 142Code Of Criminal Procedure, 1973-Section 313, 357(3), 379, 397, 398, 399, 400, 401, 482General Clauses Act, 1897-Section 27
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High Courts15 Dec 2025Disposed Of

Ankush Kango Vs PNB & Others

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1840

Negotiable Instruments Act, 1881-Section 20, 87, 118(a), 138, 139Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482Evidence Act, 1872-Section 146, 147
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High Courts15 Dec 2025Allowed/Disposed Of

Hasan Ali Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1839

Indian Penal Code, 1860-Section 380, 457Payment of Bonus Act, 1965-Sector 4, 6Probation Of Offenders Act, 1958-Section 4, 4(1)
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High Courts15 Dec 2025Dismissed

Dharmender Vs Prem Chand & Others

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1838

Himachal Pradesh Urban Rent Control Act, 1987-Section 14, 14(2), 14(2)(I) , 24(5)Himachal Pradesh Urban Rent Control Act, 1971-Section 28(2)
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High Courts15 Dec 2025Partly Allowed

Sameel Deenn Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1837

Indian Penal Code, 1860-Section 302, 307, 324, 326, 376Code Of Criminal Procedure, 1973-Section 161(1), 162, 162(1), 164, 201, 313Evidence Act, 1872-Section 6, 145, 155(3)
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