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High Court Of Himachal Pradesh judgments, 2025

611 judgments · page 4 of 31

High Courts15 Dec 2025(xi) Gulam Sarbar v. State of Bihar

Akshya Kumar Alias Ankush And Others Vs State Of HP

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1836

Indian Penal Code, 1860-Section 34, 380, 457Code Of Criminal Procedure, 1973-Section 100, 100(4), 100(5), 161, 313, 380, 397, 398, 399, 400, 401, 482Evidence Act, 1872-Section 26, 27, 134
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High Courts12 Dec 2025(2021) 5 SCC 283: (2021) 3 SCC (Civ) 25: (2021) 2 SCC (Cri) 555: 2021 SCC OnLine SC 75

Rakesh Kumar Vs Ashok Kumar Bansal

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1835

Negotiable Instruments Act, 1881-Section 118(a), 138, 138(b), 139, 146, 147Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482General Clauses Act, 1897-Section 27
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High Courts12 Dec 2025Disposed Of

Paramjeet Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1834

Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 21(b), 37Code Of Criminal Procedure, 1973-Section 309
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High Courts12 Dec 2025Dismissed

Ashwani Kumar Vs Raj Kumar

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1833

Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 313, 378, 386, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts11 Dec 2025Dismissed

Balwinder Katoch And Another Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1832

Indian Penal Code, 1860-Section 304A, 279, 337, 338Motor Vehicles Act, 1988-Section 180, 181, 192, 192ACode Of Criminal Procedure, 1973-Section 255(3), 313, 397, 398, 399, 400, 401, 482
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High Courts11 Dec 2025Allowed

Harish Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1829

Indian Penal Code, 1860-Section 353, 503, 504, 506Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 437A, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts10 Dec 2025Dismissed

Balwinder Katoch And Another Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1825

Indian Penal Code, 1860-Section 279, 304A, 337, 338Motor Vehicles Act, 1988-Section 180, 181, 192, 192ACode Of Criminal Procedure, 1973-Section 255(3), 313, 397, 398, 399, 400, 401, 482
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High Courts10 Dec 2025Allowed

Harish Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1824

Indian Penal Code, 1860-Section 353, 503, 504, 506Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 437A, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts10 Dec 2025Dismissed

Tapinder Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1822

Indian Penal Code, 1860-Section 279, 304A, 337, 338Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482Evidence Act, 1872-Section 154
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High Courts10 Dec 2025

Kanta Devi Vs State Of H.P. And Another

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1820

Constitution Of India, 1950-Article 226Indian Penal Code, 1860-Section 420, 467, 468Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 439, 439(1), 439(2), 482
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High Courts10 Dec 2025Disposed Of

Madan Gopal Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1818

Himachal Pradesh Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2008-Rule 285
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High Courts09 Dec 2025Dismissed

Surinder Singh Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1816

Constitution Of India, 1950-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 528Indian Penal Code, 1860-Section 354C, 376, 377, 506
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High Courts09 Dec 2025Dismissed

State Of H.P Vs Shiv Darshan

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1814

Indian Penal Code, 1860-Section 279, 304A, 337, 338Code Of Criminal Procedure, 1973-Section 313, 378, 386
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