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High Court Of Himachal Pradesh judgments, 2025

611 judgments · page 6 of 31

High Courts04 Dec 2025Allowed

Sohan Lal Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1785

Indian Penal Code, 1860-Section 323, 325, 341, 504, 506Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 437A, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts03 Dec 2025Dismissed

Vijay Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1826

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 120B, 420
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High Courts03 Dec 2025

Pawan Kumar @ Pammi Vs State Of HP

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1778

Indian Penal Code, 1860-Section 323, 354, 375, 376Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 401, 437A, 482Evidence Act, 1872-Section 113A, 113B, 114A
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High Courts03 Dec 2025Dismissed

Arush Gupta And Others Vs Shruti Bhardwaj

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1776

Protection Of Women From Domestic Violence Act, 2005-Section 12, 12(1), 31, 33Indian Penal Code, 1860-Section 406, 417, 468, 498ACode Of Criminal Procedure, 1973-Section 482
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High Courts02 Dec 2025Allowed

Dr. Parkash Chand Daroch Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2025) 12 SHI CK 1827

Constitution Of India, 1950-Article 226, 300ACentral Civil Services (Classification, Control And Appeal) Rules, 1965-Rule 14, 15Central Civil Services (Pension) Rules, 1972-Rule 8(5), 9
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