High Courts02 Dec 2025Disposed Of
Dushyant Kumar Vs State Of Himachal Pradesh & Anr.
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1790
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2025
611 judgments · page 7 of 31
High Courts02 Dec 2025Dismissed
Sohan Singh & Another Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1789
Himachal Pradesh Land Revenue Act, 1954-Section 14
High Courts02 Dec 2025Dismissed
H.P. Housing & Urban Development Authority & Another Vs Sohan Singh (Since Deceased Through His Lrs) & Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1774
Land Acquisition Act, 1894-Section 4, 4(1), 6, 7, 18, 23, 54
High Courts02 Dec 2025Dismissed
Rajnish Kumar Vs Poonam Dhiman
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1773
Protection Of Women From Domestic Violence Act, 2005-Section 12, 12(1), 23, 31, 33Code Of Criminal Procedure, 1973-Section 227, 468, 482
High Courts01 Dec 2025Disposed Of
Mukesh Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1772
High Courts01 Dec 2025Disposed Of
Geetanjli Thaku Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1771
High Courts01 Dec 2025Disposed Of
Gaurav Kumar @ Jolly Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1770
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 18, 20, 27A, 29, 37, 67Bharatiya Nyaya Sanhita, 2023-Section 238, 249
High Courts01 Dec 2025Disposed Of
Dilawar Singh & Another Vs State Of H.P.
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1769
Indian Penal Code, 1860-Section 34, 120B, 419, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482Evidence Act, 1872-Section 35, 68, 114
High Courts01 Dec 2025Dismissed
State Of H.P. Vs Jaissa Devi
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1768
Punjab Excise Act, 1914-Section 61(1)(a)Code Of Criminal Procedure, 1973-Section 100(3), 313, 378, 437AIndian Penal Code, 1860-Section 379
High Courts01 Dec 2025Allowed
Rajinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1767
Indian Penal Code, 1860-Section 409, 477ACode Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 401, 437A, 482Evidence Act, 1872-Section 157
High Courts28 Nov 2025Disposed Of
Aruna Bhardwaj And Ors Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1964
High Courts28 Nov 2025Disposed Of
Neetika Chandel Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1963
High Courts28 Nov 2025Dismissed
Aditi Gupta And Another Vs Akash Garg
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1962
Code Of Criminal Procedure, 1973-Section 125, 406
High Courts28 Nov 2025
Chetan Kumar Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1961
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 183(3)(1), 483Bharatiya Nyaya Sanhita, 2023-Section 64, 351(2)Protection Of Children From Sexual Offences Act, 2012-Section 6
High Courts28 Nov 2025
Ankush Bawa Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1960
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 15, 29, 37, 42(2), 52A
High Courts28 Nov 2025Dismissed
Satpal Raizada And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1959
Constitution Of India, 1950-Article 226Indian Penal Code, 1860-Section 141, 143, 341Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 227, 397, 482
High Courts28 Nov 2025Dismissed
State Of Himachal Pradesh Vs Sarwan Kumar
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1958
Indian Penal Code, 1860-Section 34, 279, 302, 326, 337, 436Code Of Criminal Procedure, 1973-Section 313, 328, 342Code Of Criminal Procedure, 1898-Section 313(1), 313(2), 313(3), 313(4), 342(1)
High Courts28 Nov 2025Dismissed
Prateek Singh And Others Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1957
Protection Of Women From Domestic Violence Act, 2005-Section 2(q), 12, 12(1), 27, 31, 33Code Of Criminal Procedure, 1973-Section 227, 482Indian Penal Code, 1860-Section 498A
High Courts28 Nov 2025Dismissed
Samrit Dhiman Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1956
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 29, 37, 37(1)(b), 52A, 54Evidence Act, 1872-Section 27
High Courts28 Nov 2025Dismissed
Rakesh Chand @ Rakesh Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 11 SHI CK 1955
Constitution Of India, 1950-Article 21, 22Indian Penal Code, 1860-Section 376(2)(f)Protection Of Children From Sexual Offences Act, 2012-Section 6