High Courts20 Dec 2025Disposed Of
Anita Devi Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1875
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2025
611 judgments · page 2 of 31
High Courts20 Dec 2025Disposed Of
Jagdish Chand & Others Vs Lachhmi Devi And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1869
Code Of Civil Procedure, 1908-Order 6 Rule 17
High Courts20 Dec 2025Disposed Of
Vinod Kumar Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1868
High Courts20 Dec 2025Disposed Of
Ram Prakash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1867
Constitution Of India, 1950-Article 20(3)Indian Forest Act, 1927-Section 32, 33, 41, 42Explosive Substances Act, 1908-Section 5
High Courts20 Dec 2025Allowed
Yasin And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1866
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 96, 137(2), 142, 249Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183Indian Penal Code, 1860-Section 34, 149
High Courts20 Dec 2025Allowed
Rakshpal Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1865
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 483Bharatiya Nyaya Sanhita, 2023-Section 123, 332(c), 351(2)Protection Of Children From Sexual Offences Act, 2012-Section 6, 10
High Courts20 Dec 2025Disposed Of
Rajesh Thakur @ Sunny Thakur Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1864
Bharatiya Nyaya Sanhita, 2023-Section 69, 89, 351(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 182, 183, 482
High Courts20 Dec 2025Disposed Of
Nadeem S/O Jahir Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1863
Himachal Pradesh Registration Of Births And Deaths Rules, 2003-Rule 8, 15Juvenile Justice (Care And Protection Of Children) Rules 2016-Rule 12Code Of Civil Procedure, 1908-Section Order 41 Rule 27
High Courts19 Dec 2025Dismissed
Reliance General Insurance Company Ltd And Others Vs Asha Sood And Others
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1874
Motor Vehicles Act, 1988-Section 166
High Courts19 Dec 2025Dismissed
Pyar Singh Vs Meena Kumari
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1873
Negotiable Instruments Act, 1881-Section 118, 118(a), 138, 139, 142Code Of Criminal Procedure, 1973-Section 313, 378, 386,Income Tax Act, 1961-Section 269, 269SS, 271D
High Courts19 Dec 2025Dismissed/ Allowed
National Insurance Company And Others Vs Vipin Kumar And Another
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1872
Motor Vehicles Act, 1988-Section 158(6), 166(4)
High Courts19 Dec 2025Dismissed
State of Himachal Pradesh and others Vs Ram Lal
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1871
High Courts19 Dec 2025Disposed Of
Abhinandan Kalia And Orsn Vs State Of Himachal Pradesh And Ors.
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1870
High Courts18 Dec 2025Dismissed
Gurjeet Singh And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1857
Constitution Of India, 1950-Article 21Arms Act, 1959-Section 3, 5, 25, 25(1)(a), 25(1B)(a), 27, 54, 59Bharatiya Nyaya Sanhita, 2023-Section 3(5), 118(1), 125, 305, 308(2), 309(6), 333, 331(8), 351(2)
High Courts18 Dec 2025Dismissed
Joginder Singh Vs State Of HP
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1856
Indian Penal Code, 1860-Section 279, 304A, 337Motor Vehicles Act, 1988-Section 180, 181, 187, 196Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482
High Courts18 Dec 2025Allowed
Tara Devi And Another Vs State Of HP
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1855
Indian Penal Code, 1860-Section 34, 323, 325, 342Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 437A, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts18 Dec 2025Partly Allowed
Varinder Singh Vs Nirmala Devi & Anr
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1854
Constitution Of India, 1950-Article 226Code Of Criminal Procedure, 1973-Section 154, 156, 156(3), 190, 200, 397, 397(2), 401, 482
High Courts18 Dec 2025Dismissed
Naresh Kumar @ Titu Vs Shimla Fruit Agency
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1853
Code Of Civil Procedure, 1908- Order 5 Rule 9(5)Negotiable Instruments Act, 1881-Section 118(a), 138, 139, 146, 147Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482
High Courts17 Dec 2025Allowed
Yasin And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1882
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 96, 137(2), 142, 249Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183Indian Penal Code, 1860-Section 34, 149
High Courts17 Dec 2025(2013) 1 SCC 177: (2013) 1 SCC (Civ) 424: (2013) 2 SCC (Cri) 458])
O.C. Doegar Vs Ganesh Dutt Sharma
High Court Of Himachal Pradesh · (2025) 12 SHI CK 1859
Code Of Civil Procedure, 1908- Order 5 Rule 9(5)Negotiable Instruments Act, 1881-Section 138, 138(c), 142, 142(b),Code Of Criminal Procedure, 1973-Section 2(d), 313, 437A