High Courts03 Aug 1954Allowed
Sant Ram and Others Vs Paras Ram
High Court Of Himachal Pradesh · AIR 1955 HP 42
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1954
41 judgments · page 2 of 3
High Courts28 Jul 1954Dismissed
Mandir Shri Deota Jakh Vs Sheshi Ram
High Court Of Himachal Pradesh · AIR 1955 HP 5
High Courts26 Jul 1954Dismissed
Narain Das Vs State
High Court Of Himachal Pradesh · AIR 1955 HP 20
Penal Code, 1860 (IPC) — Section 300, 302, 423(1), 423(2)
High Courts24 Jul 1954Dismissed
State of Himachal Pradesh Vs Sohan Singh and Another
High Court Of Himachal Pradesh · AIR 1955 HP 43
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 115
High Courts17 Jul 1954
Madho Ram Vaid Vs Dr. Manohar Lal
High Court Of Himachal Pradesh · AIR 1955 HP 41
Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Article 1
High Courts16 Jul 1954
Gian Chand Madhok Vs The State
High Court Of Himachal Pradesh · (1954) CriLJ 1481
Constitution of India, 1950 — Article 228Criminal Procedure Code, 1898 (CrPC) — Section 561APenal Code, 1860 (IPC) — Section 409
High Courts15 Jul 1954
Debnu Vs State
High Court Of Himachal Pradesh · AIR 1954 HP 79
Criminal Procedure Code, 1898 (CrPC) — Section 28, 30, 526, 526(1)Penal Code, 1860 (IPC) — Section 149, 194, 201, 302, 34
High Courts30 Jun 1954
Amar Nath and Another Vs Jai Dayal and Another
High Court Of Himachal Pradesh · AIR 1954 HP 75
Constitution of India, 1950 — Article 227East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts25 Jun 1954Dismissed
Pamma Ram Vs Chet Ram and Others
High Court Of Himachal Pradesh · AIR 1954 HP 82
Workmens Compensation Act, 1923 — Section 30
High Courts24 Jun 1954
Kanahaya and Others Vs Kundan and Others
High Court Of Himachal Pradesh · AIR 1954 HP 81
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133
High Courts08 Jun 1954Dismissed
Sohanlal Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · AIR 1954 HP 83
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 234Penal Code, 1860 (IPC) — Section 406Prevention of Corruption Act, 1947 — Section 5(2)
High Courts08 May 1954
Mela Ram and Others Vs Amar Nath and Others
High Court Of Himachal Pradesh · AIR 1954 HP 65
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts07 May 1954Allowed
Shridhar Vs The State
High Court Of Himachal Pradesh · AIR 1954 HP 67
Criminal Procedure Code, 1898 (CrPC) — Section 45, 45(1)Penal Code, 1860 (IPC) — Section 176
High Courts05 May 1954
Magna and Others Vs The State
High Court Of Himachal Pradesh · AIR 1954 HP 68
Criminal Procedure Code, 1898 (CrPC) — Section 225, 233, 537Penal Code, 1860 (IPC) — Section 225, 353, 99Punjab Village Panchayat Act, 1939 — Section 33
High Courts27 Apr 1954
Fatta and Others Vs Mt. Gulabi
High Court Of Himachal Pradesh · AIR 1954 HP 62
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Apr 1954
State of Himachal Pradesh Vs Sri Raghunandan Lal Gupta
High Court Of Himachal Pradesh · AIR 1954 HP 70
Contempt of Courts Act, 1971 — Section 3
High Courts20 Mar 1954
Rattan Singh and Others Vs Sardool and Another
High Court Of Himachal Pradesh · AIR 1954 HP 73
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 43 Rule 1, 115, 151
High Courts16 Mar 1954Allowed
District Co-operative Society Ltd. Vs Khem Chand and Others
High Court Of Himachal Pradesh · AIR 1954 HP 63
Civil Procedure Code, 1908 (CPC) — Section 35, 9
High Courts25 Jan 1954
Ramanand Vs Krishan Chand
High Court Of Himachal Pradesh · (1954) CriLJ 1230
Penal Code, 1860 (IPC) — Section 323
High Courts18 Jan 1954
Tota Ram and Others Vs State
High Court Of Himachal Pradesh · (1954) CriLJ 1233
Criminal Procedure Code, 1898 (CrPC) — Section 369, 439, 561APenal Code, 1860 (IPC) — Section 426, 447