Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482Hindu Marriage Act, 1955 — Section 13(1)Hindu Minority and Guardianship Act, 1956 — Section 6

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High Courts12 Mar 1996

Ram Pal Vs State of H.P.

High Court Of Himachal Pradesh · (1996) CriLJ 2374

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324

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High Courts08 Mar 1996Dismissed

Balwant Rai Vs Surjit Singh and Others

High Court Of Himachal Pradesh · (1996) 2 ShimLC 275

Himachal Pradesh Urban Rent Control Act, 1971 — Section 14, 4Himachal Pradesh Urban Rent Control Act, 1987 — Section 1(3), 2(j)

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High Courts08 Mar 1996Dismissed

PNB Dharamshala Vs Sh. Prem Sagar Chaudhary and Others

High Court Of Himachal Pradesh · AIR 1996 HP 86 : (1996) 2 ShimLC 359

Contract Act, 1872 — Section 60Limitation Act, 1963 — Article 136

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High Courts04 Mar 1996Allowed

Krishni and Others Vs Amar Nath and Others

High Court Of Himachal Pradesh · (1997) 1 ACC 251 : (1997) 1 ShimLC 37

Motor Vehicles Act, 1939 — Section 96, 96(1)Punjab Motor Vehicles Rules, 1940 — Rule 4.60

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High Courts04 Mar 1996Allowed

Deep Chand Sood and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1997) ACJ 831 : (1996) 2 ShimLC 332

Penal Code, 1860 (IPC) — Section 304A

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High Courts01 Mar 1996

Sh. Moti Lal Vs State of H.P.

High Court Of Himachal Pradesh · AIR 1996 HP 90

Arbitration Act, 1940 — Section 29, 30Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1

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High Courts27 Feb 1996

Himachal Road Trans. Corpn. and Another Vs Durma Devi and Others

High Court Of Himachal Pradesh · (1996) 2 ACC 398

Motor Vehicles Act, 1939 — Section 110A

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High Courts12 Jan 1996Allowed

Harinder Singh and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (1996) 2 ShimLC 116

Constitution of India, 1950 — Article 14, 16

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High Courts12 Jan 1996Dismissed

Devi Ram Vs Shyam Sunder

High Court Of Himachal Pradesh · (1996) 2 ShimLC 82

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3), 15, 15(2), 15(3)

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High Courts12 Jan 1996Allowed

Sohan Singh and Another Vs Gulzari

High Court Of Himachal Pradesh · AIR 1997 HP 12 : (1996) 2 ShimLC 95

Evidence Act, 1872 — Section 35Transfer of Property Act, 1882 — Section 53A

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High Courts11 Jan 1996Dismissed

Smt. Gauran Devi and Others Vs Durga Dass

High Court Of Himachal Pradesh · AIR 1996 HP 112

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 64, 65

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High Courts11 Jan 1996Allowed

Shakuntala Devi Vs Savitri Devi and Others

High Court Of Himachal Pradesh · AIR 1997 HP 43

Succession Act, 1925 — Section 63, 63(C)

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High Courts10 Jan 1996Dismissed

Mangat Ram Vs State of H.P.

High Court Of Himachal Pradesh · (1996) 2 ShimLC 111

Civil Procedure Code, 1908 (CPC) — Section 80Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 2, 3, 8(1), 8(A)

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High Courts10 Jan 1996Dismissed

The Kangra District Whole Sale Co-operative Supplies and Marketing Society Limited Vs Buta Mal Sohan Lal

High Court Of Himachal Pradesh · (1996) 2 CivCC 558 : (1996) 2 ShimLC 1

Limitation Act, 1908 — Section 20Limitation Act, 1963 — Article 14, 19

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High Courts10 Jan 1996

Damyanti Dhavan and Another Vs New India Assurance Company

High Court Of Himachal Pradesh · (1997) ACJ 296 : AIR 1996 HP 106 : (1996) 2 ShimLC 74

Motor Vehicles Act, 1988 — Section 168

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High Courts10 Jan 1996Dismissed

Milkhi Ram Vs Milkhi Ram

High Court Of Himachal Pradesh · AIR 1996 HP 116

Evidence Act, 1872 — Section 112, 50Hindu Succession Act, 1956 — Section 12

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