High Courts29 Nov 1996
Controller of Estate Duty Vs Smt. Daleshwari Devi
High Court Of Himachal Pradesh · (1998) 231 ITR 619
Estate Duty Act, 1953 — Section 59
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1996
254 judgments · page 3 of 13
High Courts29 Nov 1996
Commissioner of Income Tax Vs Nayyars Minerals Export (P.) Ltd. (No. 1)
High Court Of Himachal Pradesh · (1998) 231 ITR 864
Income Tax Act, 1961 — Section 256, 80J, 80J(4)
High Courts29 Nov 1996Dismissed
Twarku Vs Surti
High Court Of Himachal Pradesh · AIR 1997 HP 76 : (1998) 1 CivCC 555
Evidence Act, 1872 — Section 114, 17, 32(5)
High Courts28 Nov 1996Dismissed
Anju Sharma and Others Vs H.P. Board of Technical Education and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 70
Education Regulations, 1991 — Regulation 13Pharmacy Act, 1948 — Section 10, 10(1), 11, 12
High Courts26 Nov 1996Dismissed
Gandhi Ram Mahajan Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 248
Constitution of India, 1950 — Article 14
High Courts22 Nov 1996Allowed
Gun Parkash and Another Vs Bhola Nath
High Court Of Himachal Pradesh · AIR 1997 HP 27
Succession Act, 1925 — Section 74
High Courts22 Nov 1996Dismissed
Arjun Singh Vs State Bank of Patiala and Another
High Court Of Himachal Pradesh · (1998) 91 CompCas 477 : (1997) 2 ShimLC 106
Civil Procedure Code, 1908 (CPC) — Section 115, 115(2)
High Courts21 Nov 1996
Miss Niru Deri and Another Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 23
High Courts21 Nov 1996
Parkash Nath, Sandeep Khanna and Smt. Govindi Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (1997) 141 CTR 52 : (1997) 225 ITR 305
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 139(8)
High Courts20 Nov 1996Allowed
Deputy General Manager, H.R.T.C. Vs Presiding Officer, Labour Court and Others
High Court Of Himachal Pradesh · (1998) 3 LLJ 11 : (1997) 2 ShimLC 271
Industrial Disputes Act, 1947 — Section 10
High Courts19 Nov 1996Dismissed
Himachal Fruit Grower Co-operative Society Vs Upper India Food Preserver and Processors (P) Ltd. and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 110
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6A(1), Order 8 Rule 6A(2)Himachal Pradesh Co-operative Societies Act, 1968 — Section 76
High Courts18 Nov 1996
Baljit Malik Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 133
High Courts18 Nov 1996Dismissed
Darje Wangial Vs Karam Singh
High Court Of Himachal Pradesh · (1997) 1 CivCC 194 : (1997) 2 DMC 83 : (1997) 2 RCR(Criminal) 75 : (1997) 2 ShimLC 277
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Nov 1996Dismissed
Roshan Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 214
Criminal Procedure Code, 1973 (CrPC) — Section 482, 561A
High Courts15 Nov 1996Allowed
Inder Dutt and Others Vs Kala and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 274
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts14 Nov 1996Allowed
Mrs. Surjeet Malhan and B.K. Malhan Vs John Tinson and Co. Pvt. Ltd. and Others
High Court Of Himachal Pradesh · (1998) 92 CompCas 631
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 7 Rule 11Companies Act, 1956 — Section 159, 163, 169, 169(5), 195Evidence Act, 1872 — Section 93
High Courts13 Nov 1996Dismissed
New India Assurance Co. Ltd. Vs Kehro Devi and Others
High Court Of Himachal Pradesh · (1996) 11 SHI CK 0026
Motor Vehicles Act, 1988 — Section 95
High Courts13 Nov 1996Dismissed
Rakesh Vs Sita Devi
High Court Of Himachal Pradesh · (1998) 1 DMC 72
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts13 Nov 1996Allowed
State of Himachal Pradesh Vs Capt. Suram Singh (now deceased) through his L.Rs. Shri Mohanjeet Singh and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 61
Land Acquisition Act, 1894 — Section 23(1A), 4(1)
High Courts13 Nov 1996Dismissed
Sh. Mahashu Ram and Others Vs Sh. Bhikhu Ram and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 98