High Courts08 Oct 1996
Swatantra Singh Vs Neel Kamal Singh
High Court Of Himachal Pradesh · (1998) 1 DMC 720
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 17, 151Hindu Marriage Act, 1955 — Section 13(1), 13B, 13B(1), 13B(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1996
254 judgments · page 5 of 13
High Courts07 Oct 1996Dismissed
Jai Karan Vs Madan Lal
High Court Of Himachal Pradesh · (1997) 2 ShimLC 264
Himachal Pradesh Municipal Corporation Act, 1994 — Section 243, 244, 245, 247Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3)
High Courts07 Oct 1996Dismissed
Inder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 162
Constitution of India, 1950 — Article 226
High Courts04 Oct 1996Allowed
State of Himachal Pradesh and Others Vs M/s. Jai Ram and Sons
High Court Of Himachal Pradesh · (1997) 1 ShimLC 278
Arbitration Act, 1940 — Section 34
High Courts04 Oct 1996Allowed
Suresh Kumar alias Nawang and Others Vs Chhering Rahi and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 265
Civil Procedure Code, 1908 (CPC) — Section 151 , 152, 153
High Courts03 Oct 1996Dismissed
Vidya Sagar Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 285
High Courts03 Oct 1996Dismissed
The Brijeshwari Transport Co-operative Society and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 220
Constitution of India, 1950 — Article 14Himachal Pradesh General Clauses Act, 1968 — Section 23Himachal Pradesh Passengers and Goods Taxation Act, 1955 — Section 22, 3, 4
High Courts03 Oct 1996Dismissed
Shri Gamesh Industries Vs H.P. Financial Corporation and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 54
Contract Act, 1872 — Section 2, 29
High Courts01 Oct 1996Dismissed
Brig. Malkiyat Singh Dullat Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 72
Constitution of India, 1950 — Article 226, 32Land Acquisition Act, 1894 — Section 52(1), 52(2)
High Courts01 Oct 1996Dismissed
Ashish Kumar Vs H.P.K.V.V. and Another
High Court Of Himachal Pradesh · (1997) 1 ShimLC 262
High Courts01 Oct 1996Dismissed
Mehar Chand Datta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 274
Constitution of India, 1950 — Article 226Drugs and Cosmetics Rules, 1945 — Rule 65(9), 66
High Courts30 Sept 1996
Pawan Kumar Vs The U.T. Administration, Chandigarh and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 172
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202
High Courts30 Sept 1996
Pawan Kumar Vs The U.T. Administration and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 172
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 357
High Courts27 Sept 1996Dismissed
Subhash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1997) 1 ShimLC 405
Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 34Probation of Offenders Act, 1958 — Section 3, 4, 7
High Courts27 Sept 1996Dismissed
Subash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1997) 1 ShimLC 405
Evidence Act, 1872 — Section 54
High Courts27 Sept 1996Allowed
Manjit Singh Vs Rattan Singh and Others
High Court Of Himachal Pradesh · (1997) ACJ 1204 : AIR 1997 HP 21
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 140, 141, 147, 168
High Courts27 Sept 1996Dismissed
Hari Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1997) 1 ShimLC 347
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Evidence Act, 1872 — Section 132Penal Code, 1860 (IPC) — Section 395, 397, 409
High Courts26 Sept 1996Allowed
Oriental Insurance Co. Vs Asha Devi (Smt.) and Others
High Court Of Himachal Pradesh · (1999) 3 LLJ 289
Workmens Compensation Act, 1923 — Section 2, 4A
High Courts25 Sept 1996Dismissed
Manisha Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 422
Constitution of India, 1950 — Article 226Dentists (Amendment) Act, 1993 — Section 10A
High Courts24 Sept 1996Allowed
Mohan Meakin Ltd. Vs Rajmat Liquors (P) Ltd.
High Court Of Himachal Pradesh · (1997) 1 ShimLC 401