High Courts09 Sept 1996Dismissed
Neeraj Kumar Vs M/s. Indian Oil Corporation Ltd. and Another
High Court Of Himachal Pradesh · (1997) 1 ShimLC 161
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1996
254 judgments · page 7 of 13
High Courts04 Sept 1996
Court on its own motion Vs Manager, Oriental Bank of Commerce
High Court Of Himachal Pradesh · (1997) 2 ShimLC 39
Contempt of Courts Act, 1971 — Section 2Income Tax Act, 1961 — Section 269T
High Courts04 Sept 1996
Court on its Own Motion Vs Manager, Oriental Bank of Commerce
High Court Of Himachal Pradesh · (1997) 89 CompCas 175 : (1997) 225 ITR 463
Contempt of Courts Act, 1971 — Section 2Income Tax Act, 1961 — Section 269T
High Courts04 Sept 1996Dismissed
United Vanaspati Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 395
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 215, 226, 227, 276Contempt of Courts Act, 1971 — Section 10
High Courts02 Sept 1996Allowed
St. Michaeal''s Cathedral Catholic Club Vs Smt. Harbans Kaur Nayani
High Court Of Himachal Pradesh · (1997) 1 ShimLC 237
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2), 14(3)
High Courts02 Sept 1996Allowed
United India Insurance Co. Ltd. Vs Faroz Begum and Others
High Court Of Himachal Pradesh · (1998) ACJ 42
Workmens Compensation Act, 1923 — Section 4A(2), 4A(3)
High Courts23 Aug 1996Allowed
Amar Nath Vs Mrs. Balbir Kochhar and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 227
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts19 Aug 1996
General Manager, Punjab Roadways, Nangal Depot and Another Vs Smt. Santosh Chadha and Others
High Court Of Himachal Pradesh · (1998) ACJ 608 : AIR 1997 HP 36
Motor Vehicles Act, 1988 — Section 166
High Courts19 Aug 1996Dismissed
State Bank of Patiala Vs M/s. Chohan Huhtamaki (India) Pvt. Ltd.
High Court Of Himachal Pradesh · (1997) 1 ShimLC 289
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 72A, Order 21 Rule 72A(2), 114, 144
High Courts05 Aug 1996Allowed
Joginder Singh Verma Vs H.P. Vidhan Sabha and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 64
Constitution of India, 1950 — Article 14, 16, 187(3), 309, 311Himachal Pradesh Vidhan Sabha Recruitment and Conditions of Service Rules, 1974 — Rule 9, 9A(3)
High Courts22 Jul 1996Allowed
R.S. Somra Vs State of H.P.
High Court Of Himachal Pradesh · (1997) 1 ShimLC 328
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 5A
High Courts16 Jul 1996Dismissed
Oriental Insurance Co. Ltd. Vs Khem Chand and Others
High Court Of Himachal Pradesh · (1997) ACJ 926
Motor Vehicles Act, 1939 — Section 92AMotor Vehicles Act, 1988 — Section 140(2)
High Courts15 Jul 1996Dismissed
Smt. Rakho and Others Vs Bansi Lal
High Court Of Himachal Pradesh · (1997) 1 ShimLC 336
Hindu Adoptions and Maintenance Act, 1956 — Section 3Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 19
High Courts12 Jul 1996Dismissed
Sanjay Gupta Vs State of H.P.
High Court Of Himachal Pradesh · (1997) 1 ShimLC 417
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts11 Jul 1996Allowed
Union Bank of India Vs Dhian Pati and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 211
Contract Act, 1872 — Section 139, 140, 141Stamp Act, 1899 — Section 2(12)
High Courts11 Jul 1996Dismissed
Punjab National Bank Vs Ram Chand Dhall and Others
High Court Of Himachal Pradesh · (1996) 2 ShimLC 449
Civil Procedure Code Amendment Act, 1976 — Order 9 Rule 13Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2, Order 9 Rule 13
High Courts10 Jul 1996Dismissed
J.K. Puri and Others Vs H.P. State Industrial Development Corporation and Others
High Court Of Himachal Pradesh · (1998) 93 CompCas 491 : (1997) 1 ShimLC 385
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 397, 398
High Courts09 Jul 1996Dismissed
Dalip Singh Vs Narender Singh and Another
High Court Of Himachal Pradesh · (1997) 1 ShimLC 352
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3), 14(4), 14(5), 2
High Courts08 Jul 1996Dismissed
Smt. Krishana Vs Smt. Vimal Chopra and Another
High Court Of Himachal Pradesh · (1996) 07 SHI CK 0007
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 9 Rule 13Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts08 Jul 1996
M/s. Hydel Construction Ltd. Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (1997) 1 ShimLC 309
Arbitration Act, 1940 — Section 5(2)Contract Act, 1872 — Section 46Minimum Wages Act, 1948 — Section 5(2)