High Courts06 Jun 1996Dismissed
National Insurance Co. Ltd. Vs Bhag Devi and Others
High Court Of Himachal Pradesh · (1998) ACJ 235 : (1997) 1 ShimLC 460
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1(5)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1996
254 judgments · page 9 of 13
High Courts06 Jun 1996Allowed
Bishan Dass and Others Vs New Prem Bus Service and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 201
Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts05 Jun 1996
M.P. Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1997) 1 ShimLC 188
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 197, 2, 397Penal Code, 1860 (IPC) — Section 109, 120B, 167, 218, 408Prevention of Corruption Act, 1947 — Section 5, 5(1), 5(2), 6
High Courts03 Jun 1996Dismissed
Salig Ram and Others Vs Kishori Lal Jagat Ram
High Court Of Himachal Pradesh · (1997) 1 ShimLC 446
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 25(5)
High Courts03 Jun 1996Allowed
Dharam Chand and Others and Amarnath Vs P.O., Labour Court and Others Chamera Pariyojna Karamchari Sangh and Others Vs National Hydro Electric Project Power Corporation Ltd. and Others
High Court Of Himachal Pradesh · (1998) 3 LLJ 318
Industrial Disputes Act, 1947 — Section 10, 2
High Courts31 May 1996Dismissed
H.P. University Vs Dr. S.R. Mehrotra and Others Dr. S.R. Mehrotra and Others Vs H.P. University Dr. Abha Malhrotra Vs Dr. Dr. S.R. Mehrotra
High Court Of Himachal Pradesh · (1997) 2 ShimLC 89
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1(2)Constitution of India, 1950 — Article 136, 16, 226Himachal Pradesh University First Ordinance, 1973 — Ordinance 35, Ordinance 35.11, Ordinance 35.13, Ordinance 35.14, Ordinance 35.8
High Courts30 May 1996Dismissed
Smt. Mehli Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1996) 2 ShimLC 470
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 30(2), 54
High Courts30 May 1996Allowed
Smt. Dolma and Others Vs H.P. State Electricity Board and Another
High Court Of Himachal Pradesh · (1996) 2 ShimLC 465
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154Electricity Act, 1910 — Section 33
High Courts27 May 1996Dismissed
Hem Singh Vs State of H.P. Radha Devi Vs Hem Singh and Another
High Court Of Himachal Pradesh · (1997) 1 ShimLC 94
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 354, 376
High Courts24 May 1996Dismissed
Hira Singh Thakur Vs Bali Ram and Others
High Court Of Himachal Pradesh · (1996) 2 ShimLC 299
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115Constitution of India, 1950 — Article 227Himachal Pradesh Land Revenue Act, 1954 — Section 17
High Courts23 May 1996Dismissed
H.R.T.C. Vs Gian Singh
High Court Of Himachal Pradesh · (1997) 1 ShimLC 151
High Courts23 May 1996Dismissed
Himachal Road Trans. Corpn. Vs Amar Singh
High Court Of Himachal Pradesh · (1996) 2 ShimLC 460
High Courts23 May 1996Dismissed
Smt. Nirdosh Chaudhary Vs Sh. Mani Ram
High Court Of Himachal Pradesh · (1997) 1 ShimLC 1
Hindu Marriage (Amendment) Act, 1956 — Section 28Hindu Marriage Act, 1955 — Section 13, 25, 26, 27, 28Marriage Laws (Amendment) Act, 1976 — Section 24, 28
High Courts23 May 1996Dismissed
Smt. Kamla Devi and Others Vs Idol Mandir Sh. Laxmikant
High Court Of Himachal Pradesh · (1997) 1 ShimLC 5
Transfer of Property Act, 1882 — Section 106
High Courts22 May 1996Dismissed
Shri Gulzari Lal Vs Shri Ram Nath and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 252
High Courts21 May 1996Dismissed
Rattan Singh Vs Karam Chand and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 257
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151Limitation Act, 1963 — Section 5
High Courts21 May 1996Dismissed
Bhagat Ram and Another Vs Suresh and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 174
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 7 Rule 1, 10Succession Act, 1925 — Section 2, 63
High Courts20 May 1996Allowed
Krishan Kumar Jain Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1997) 1 ShimLC 363
Prevention of Food Adulteration Act, 1954 — Section 20, 20A
High Courts15 May 1996
Dwarku Devi Vs Gursahai
High Court Of Himachal Pradesh · (1997) 1 ShimLC 374
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(2), 488Hindu Adoptions and Maintenance Act, 1956 — Section 25
High Courts15 May 1996Dismissed
Jagdish Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1997) 1 ShimLC 133
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 293, 313Penal Code, 1860 (IPC) — Section 302, 34